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Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 135 of 196

High Courts15 Mar 2011Dismissed

Tara Chand Vs Parkash

Punjab And Haryana At Chandigarh · (2011) 163 PLR 734

Government Employees (Conduct) Rules, 1966 — Rule 18, 18(2)Punjab Police Rules, 1934 — Rule 14.23
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High Courts14 Mar 2011Dismissed

Jitender Vs Mukesh Kumar and Others

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0676

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
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High Courts14 Mar 2011Allowed

Rama Shankar Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0661

Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9), 482Negotiable Instruments Act, 1881 (NI) — Section 138, 147
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High Courts14 Mar 2011Allowed

Vijay Pal Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0603

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 307, 34, 450
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High Courts14 Mar 2011

Mahabir Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0566

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 173, 313, 319Penal Code, 1860 (IPC) — Section 366, 376
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