High Courts14 Mar 2011Dismissed
Unikil Pesticides, (P) Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0493
Criminal Procedure Code, 1973 (CrPC) — Section 313Insecticides Act, 1968 — Section 17(1), 20, 22(6), 29(1), 31
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 136 of 196
High Courts14 Mar 2011Dismissed
Shiv Raj Singh Vs The State Union Territory and Others Ravdeep Kaur Vs State of Punjab State Union Territory Vs Dr. Ravdeep Kaur and Another
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 129
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 161(3), 162, 164Evidence Act, 1872 — Section 145, 161Penal Code, 1860 (IPC) — Section 302, 34
High Courts14 Mar 2011
Ram Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0444
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 323
High Courts14 Mar 2011Dismissed
Surender Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0440
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 325
High Courts14 Mar 2011Dismissed
Sardare and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0438
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 326
High Courts14 Mar 2011Allowed
Kuldeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0437
Penal Code, 1860 (IPC) — Section 107, 306
High Courts14 Mar 2011Dismissed
Kishore Kumar Vs Sunita Saini and Others Sunita Saini and Others Vs Kishore Kumar
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0436
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Hindu Marriage Act, 1955 — Section 13, 24
High Courts14 Mar 2011Allowed
Gagandeep Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0435
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 148, 149, 307, 324
High Courts14 Mar 2011Allowed
Taufique and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0383
Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 323
High Courts14 Mar 2011Allowed
Joginder Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0367
Land Acquisition Act, 1894 — Section 23(1A)
High Courts14 Mar 2011
Suman Sharma and Another Vs Mahindra Dass (deceased) through his L.Rs. and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0352
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts14 Mar 2011Allowed
Kirori Mal Vs Ganga Ram
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0351
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Specific Relief Act, 1963 — Section 19
High Courts14 Mar 2011
Om Prakash Singh Vs Uttari Haryana Bijli Vitran Nigam and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0350
Penal Code, 1860 (IPC) — Section 304A
High Courts14 Mar 2011Dismissed
Chaudhary Enterprises Vs Ballarpur Industries Ltd. and Another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0332
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts14 Mar 2011Allowed
Lakhbir Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0306
Land Acquisition Act, 1894 — Section 17, 17(4), 4, 4(1), 5A
High Courts14 Mar 2011Dismissed
Bhartia Cutter Hammer Limited Vs The Presiding Officer, Labour Court-II and Another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0303
High Courts14 Mar 2011
Ranjit Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0291
High Courts14 Mar 2011Dismissed
Jaswinder Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0290
Constitution of India, 1950 — Article 226, 227Punjab Panchayati Raj Act, 1994 — Section 200(1)
High Courts14 Mar 2011Allowed
Punjab State Electricity Board Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0289
Electricity Act, 1910 — Section 26, 26(6)
High Courts14 Mar 2011Dismissed
Ashwani Kumar @ Billoo Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0288
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 363, 376, 452