High Courts11 Mar 2011
Jasbir Kaur Vs Gurpreet Singh
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0324
Civil Procedure Code, 1908 (CPC) — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Hindu Marriage Act, 1955 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 139 of 196
High Courts11 Mar 2011
Mangal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0282
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts11 Mar 2011
Dal Chand @ Dali Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 173
Penal Code, 1860 (IPC) — Section 312, 313, 316, 323, 325
High Courts11 Mar 2011
Anant Ram Vs Hans Raj and Others
Punjab And Haryana At Chandigarh · (2011) 4 CivCC 131 : (2011) 163 PLR 716
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts11 Mar 2011
Sanju and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0253
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 22B, 5Prohibition of Child Marriage Act, 2006 — Section 12, 3
High Courts11 Mar 2011Dismissed
Atul Bhaskar Vs Mrs. Nisha and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0250
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts11 Mar 2011Allowed
Pritam Kaur and Others Vs Bharpur Singh and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0177
High Courts11 Mar 2011
Jinder Singh Vs Oriental Bank of Commerce and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0165
High Courts11 Mar 2011
Panchhi Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0164
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts11 Mar 2011
Madhu Bala Vs Kanta Rani and Another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0152
Penal Code, 1860 (IPC) — Section 500
High Courts11 Mar 2011Allowed
Mahavir and Another Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0148
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9), 438, 482Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 323, 34, 406, 498A
High Courts11 Mar 2011Allowed
Somvir Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0147
Constitution of India, 1950 — Article 14, 16
High Courts11 Mar 2011
Gurdeep Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts11 Mar 2011Allowed
Amrik Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0008
High Courts10 Mar 2011Allowed
Commissioner of Income Tax (Central) Vs Sai Metal Works
Punjab And Haryana At Chandigarh · (2011) 11 TAXMAN 61
Income Tax Act, 1961 — Section 113, 147, 153, 158B(a), 158BA(2)
High Courts10 Mar 2011Allowed
Pal Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 2 DMC 352 : (2011) 4 RCR(Criminal) 759
Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts10 Mar 2011Dismissed
Kashmir Kaur Vs Ranjit Singh and Another
Punjab And Haryana At Chandigarh · (2011) 163 PLR 714
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 43 Rule 1, 151Constitution of India, 1950 — Article 227
High Courts10 Mar 2011
Simran Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0663
Criminal Procedure Code, 1973 (CrPC) — Section 320(9), 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts10 Mar 2011Dismissed
Jaspal Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0654
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Electricity Act, 2003 — Section 135
High Courts10 Mar 2011
Kuldeep Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0626
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9), 438, 482Penal Code, 1860 (IPC) — Section 498A