COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2009

2,510 judgments · page 14 of 126

High Courts12 Nov 2009

Keshav Kumar Bansal|Surinder Kumar Sharma|Babbar Bhan Vs State of Haryana

Punjab And Haryana At Chandigarh · (2010) 2 PLR 82 : (2010) 1 RCR(Civil) 311

Constitution of India, 1950 — Article 14Haryana Urban Development (Disposal of Land and Buildings) Regulations, 1978 — Regulation 5(3)Haryana Urban Development Authority Act, 1977 — Section 15

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High Courts12 Nov 2009

Mahinder Singh and Others Vs Financial Commissioner, Revenue, Punjab And others

Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 309

Punjab Land Revenue Act, 1887 — Section 112Transfer of Property Act, 1882 — Section 44

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High Courts12 Nov 2009Dismissed

Jasbir Singh Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2010) 328 ITR 189

Income Tax Act, 1961 — Section 142, 142(1), 144, 144(1), 260A

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High Courts12 Nov 2009

Sonu Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 753

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 319Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 307, 34, 376, 376(2)

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High Courts12 Nov 2009Dismissed

Kedar Nath (dead) through Lrs. Vs Rishi Raj and Others

Punjab And Haryana At Chandigarh · (2010) 157 PLR 259

Hindu Succession Act, 1956 — Section 14(1)

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High Courts12 Nov 2009Dismissed

Baljit Kaur and Another Vs Makhan Singh

Punjab And Haryana At Chandigarh · (2010) 1 CivCC 570 : (2010) 157 PLR 261 : (2010) 6 RCR(Civil) 1055

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High Courts12 Nov 2009Dismissed

Amrit Lal Vs Nusrat and Others

Punjab And Haryana At Chandigarh · AIR 2010 P&H 48 : (2010) 157 PLR 264

Hindu Succession Act, 1956 — Section 23

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High Courts12 Nov 2009Dismissed

Mrs. Ranbir Gujral Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2010) 157 PLR 257

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High Courts11 Nov 2009

Harmeet Singh Vs Rupinder Singh

Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0187

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

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High Courts11 Nov 2009

EHC Dalbir Singh Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2010) 157 PLR 300

Penal Code, 1860 (IPC) — Section 114

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High Courts11 Nov 2009Dismissed

Het Ram Vs Virbhan

Punjab And Haryana At Chandigarh · (2010) 1 CivCC 225 : (2010) 1 RCR(Civil) 83 : (2009) 2 RCR(Rent) 687

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13

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High Courts11 Nov 2009

Bharat Singh & Ors. Vs Divisional Canal Officer & Ors.

Punjab And Haryana At Chandigarh · (2011) 5 Law Herald 535 : (2011) 3 RCR(Civil) 421

Haryana Canal and Drainage Act, 1974 — Section 20

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High Courts11 Nov 2009

Hanuman Vs Saroj Devi

Punjab And Haryana At Chandigarh · (2010) 1 AICJ 564 : (2010) 5 RCR(Civil) 596

Motor Vehicles Act, 1988 — Section 14, 149(2)(a)(ii), 15, 173

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High Courts11 Nov 2009

Pardeep Kumar Vs Icici Lombard General Insurance

Punjab And Haryana At Chandigarh · (2010) 1 AICJ 228 : (2010) 2 RCR(Civil) 41

Insurance Act, 1938 — Section 64Motor Vehicles Act, 1988 — Section 147, 149

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High Courts11 Nov 2009Dismissed

New Model Industries Pvt. Ltd. Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2010) 28 VST 376

Punjab Value Added Tax Act, 2005 — Section 68

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High Courts11 Nov 2009

V.K. Chaudhary Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2010) 157 PLR 303

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High Courts11 Nov 2009Dismissed

Sadhu Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 261 : (2010) 159 PLR 375

Constitution of India, 1950 — Article 226, 227East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 14, 18, 2, 23A, 42APunjab Village Common Lands (Regulation) Act, 1961 — Section 7

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High Courts11 Nov 2009Dismissed