High Courts06 Nov 2009Dismissed
Lakhmir Singh Vs The Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 328
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 16 of 126
High Courts06 Nov 2009
Deepak Chopra Vs Deepak Gulati and Another
Punjab And Haryana At Chandigarh · (2010) 159 PLR 406 : (2010) 1 RCR(Rent) 162
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts06 Nov 2009Dismissed
Sharda Thakar Vs Jagjit Singh
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0012
East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 13B(3), 19
High Courts05 Nov 2009Allowed
Tej Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 665
Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468Punjab Co-operative Societies Act, 1961 — Section 55, 65
High Courts05 Nov 2009Dismissed
Renu Tiwari Vs Balbir Dub
Punjab And Haryana At Chandigarh · (2010) 159 PLR 416 : (2010) 1 RCR(Rent) 119
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13B, 13B(3), 18A, 18A(4)
High Courts05 Nov 2009Dismissed
Jaswant Singh and Another Vs Gurbax Singh and Another
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Rent) 90
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts05 Nov 2009Dismissed
Sukhwinder Kaur and Others Vs Mohar Singh
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0146
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts05 Nov 2009Dismissed
Joginder Singh Vs Kuldeep Chand
Punjab And Haryana At Chandigarh · (2010) 159 PLR 420 : (2009) 2 RCR(Rent) 697
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts05 Nov 2009
Sukhjinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 5 SLR 791
High Courts05 Nov 2009
Bhajan Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 4 PLR 34 : (2010) 3 RCR(Civil) 750
High Courts05 Nov 2009
Bhajan Kaur Vs State of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2010) 3 Law Herald 2614
Industrial Disputes Act, 1947 — Section 33c(2)Punjab Land Revenue Act, 1887 — Section 6(1), 6(4)
High Courts05 Nov 2009Dismissed
Sahab Singh alias Sat Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0084
Penal Code, 1860 (IPC) — Section 302, 377
High Courts05 Nov 2009
Hawa Singh Vs The P.O., Industrial Tribunal-Cum-Labour Court, Hissar and Another
Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 769
Industrial Disputes Act, 1947 — Section 19(2), 19(6), 33C(2), 9A
High Courts05 Nov 2009Allowed
Sh. Raj Kumar Vs Union Territory and Others
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0015
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 5
High Courts05 Nov 2009
J.C.B. India Limited Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2010) 254 ELT 437
Central Excises and Salt Act, 1944 — Section 2(f)(iii)Constitution of India, 1950 — Article 226
High Courts04 Nov 2009Dismissed
Manjeet Singh Vs Smt. Santosh Devi and Others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 631 : (2010) 1 RCR(Rent) 123
High Courts04 Nov 2009Allowed
Dharam Pal Deshwal Vs Chaudhary Charan Singh Haryana Agricultural University, Hisar and Another
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 739
High Courts04 Nov 2009Dismissed
Sunita Rani Chaurasia Vs Mohinder Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Rent) 179
High Courts04 Nov 2009Dismissed
Layak Ram Vs Dharamwati and Others etc.
Punjab And Haryana At Chandigarh · AIR 2009 P&H 95(1)
Limitation Act, 1963 — Section 27Transfer of Property Act, 1882 — Section 41
High Courts04 Nov 2009
Manjit Kaur Vs Rupinder Kaur and Another
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0166
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13