High Courts10 Nov 2009
Jaswinder Kaur Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 593 : (2010) 2 RCR(Criminal) 891
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 15 of 126
High Courts10 Nov 2009Dismissed
Zile Singh and Another Vs Avtar Singh and Others
Punjab And Haryana At Chandigarh · AIR 2010 P&H 42 : (2010) 157 PLR 364
Limitation Act, 1963 — Section 14, 5
High Courts10 Nov 2009
Nelson Christopher Vs Pritam Singh
Punjab And Haryana At Chandigarh · (2010) 157 PLR 311 : (2010) 1 RCR(Rent) 16
East Punjab Urban Rent Restriction Act, 1949 — Section 18A
High Courts10 Nov 2009Dismissed
Commissioner of Income Tax Vs Central Male
Punjab And Haryana At Chandigarh · (2011) 202 TAXMAN 268
Income Tax Act, 1961 — Section 260AIncome Tax Rules, 1962 — Rule 46A
High Courts10 Nov 2009
Dr. Upendra Vatsyayan Vs Robin Cold Drinks and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 304 : (2010) 1 RCR(Rent) 213
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts10 Nov 2009Dismissed
Nirmal Singh Vs Pargan and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 308
High Courts10 Nov 2009Dismissed
Vasu Tech Ltd. Vs Ratna Commercial Enterprises Ltd.
Punjab And Haryana At Chandigarh · (2010) 156 CompCas 89
Companies Act, 1956 — Section 483
High Courts09 Nov 2009Dismissed
Dabwali Fire Tragedy Victims Association Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0202
High Courts09 Nov 2009Dismissed
Babu Singh Vs Shamsher Singh and Another
Punjab And Haryana At Chandigarh · (2010) 3 CivCC 324 : (2010) 159 PLR 130 : (2010) 5 RCR(Civil) 663
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts09 Nov 2009
Smt. Usha Arora and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 565 : (2010) 5 RCR(Civil) 835
Constitution of India, 1950 — Article 136, 226Land Acquisition Act, 1894 — Section 11, 16, 18, 4, 4(1)Municipal Act — Section 222
High Courts09 Nov 2009
Parkash Singh Vs Surjit Singh
Punjab And Haryana At Chandigarh · (2010) 1 AICJ 239 : (2010) 2 RCR(Civil) 54
Motor Vehicles Act, 1988 — Section 166
High Courts09 Nov 2009
Yadwindra Public School, Sas Nagar, Mohali Vs Seema
Punjab And Haryana At Chandigarh · (2010) 1 AICJ 236 : (2010) 2 RCR(Civil) 50
Motor Vehicles Act, 1988 — Section 149(2)(a), 173
High Courts09 Nov 2009
Pankaj Kumar Vs Meena
Punjab And Haryana At Chandigarh · (2010) 4 CivCC 217 : (2010) 2 RCR(Civil) 817 : (2010) 4 SLR 763
Motor Vehicles Act, 1988 — Section 147, 173
High Courts09 Nov 2009
Commissioner of Income Tax Vs Kishan Chand
Punjab And Haryana At Chandigarh · (2010) 328 ITR 173
Income Tax Act, 1961 — Section 144, 148
High Courts09 Nov 2009
Tagore Public School Vs Punjab State Electricity Board and Another
Punjab And Haryana At Chandigarh · AIR 2010 P&H 22
Electricity Act, 1910 — Section 26(6)
High Courts09 Nov 2009Allowed
Ram Ji Dass and Co. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2010) 323 ITR 505
Income Tax Act, 1961 — Section 256(1)
High Courts06 Nov 2009Dismissed
Yash Kumari Trikha Vs Arun Kumar
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Rent) 683
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(v)
High Courts06 Nov 2009Dismissed
Jaswinder Singh alias Binder Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 834 : (2011) 1 RCR(Criminal) 678
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 114, 2, 35, 54Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts06 Nov 2009
Mohd. Nadim etc. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 805
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts06 Nov 2009
Parminder Singh Vs Mohan Singh
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0042
East Punjab Urban Rent Restriction Act, 1949 — Section 13B