High Courts18 Nov 2009Dismissed
Balbir Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 1 RCR(Civil) 152
Constitution of India, 1950 — Article 226, 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 7, 7(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 12 of 126
High Courts17 Nov 2009
Ram Lal Vs Rashpal Lal
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 756
East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 18A, 2
High Courts17 Nov 2009Dismissed
Smt. Sarla Devi Vs Deepak Kumar
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0174
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 91, 92Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 2(f)
High Courts17 Nov 2009
Harpal Singh (Dead) through his L.Rs. Sumit Singh and Ravel Singh and Others Vs Financial Commisioner (Appeals) and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 289 : (2010) 1 RCR(Civil) 396
Punjab Tenancy Act, 1887 — Section 82
High Courts17 Nov 2009Dismissed
Commissioner, Central Excise Commissionerate Vs Bhandari Hosiery Exports Ltd.
Punjab And Haryana At Chandigarh · (2010) 18 STR 713 : (2010) 24 STT 413
Central Excises and Salt Act, 1944 — Section 35G
High Courts17 Nov 2009Allowed
Jarnail Singh Vs Gurmail Singh
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Rent) 108
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts17 Nov 2009
Mewa Singh Vs Union Territory and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 316
High Courts17 Nov 2009
Dharam Singh Vs Smt. Veena and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 314 : (2009) 2 RCR(Rent) 587
East Punjab Urban Rent Restriction (Extension to Chandigarh) Act,, 1974 — Section 13A
High Courts17 Nov 2009
Kirpal Singh Vs Tarowati and Others
Punjab And Haryana At Chandigarh · (2010) 1 PLR 664 : (2010) 1 RCR(Civil) 307
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Succession Act, 1925 — Section 263
High Courts17 Nov 2009
Ramanand Vs Sedhu
Punjab And Haryana At Chandigarh · (2010) 3 ICC 48 : (2010) 2 RCR(Civil) 31
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts17 Nov 2009
Jagmal Singh Vs Commissioner, Ambala Division Etc.
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 943
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(g)
High Courts17 Nov 2009
Kabul Singh Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · AIR 2010 P&H 64
High Courts17 Nov 2009
Vinod Kumar Mittal Vs Girdhari Lal Saroa
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0043
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts16 Nov 2009Dismissed
Commissioner of Central Excise Vs Modern Alloys
Punjab And Haryana At Chandigarh · (2010) 258 ELT 364
Central Excises and Salt Act, 1944 — Section 35G
High Courts16 Nov 2009Dismissed
Commissioner of Income Tax Vs Lakhani India Ltd.
Punjab And Haryana At Chandigarh · (2010) 232 CTR 81
Income Tax Act, 1961 — Section 10(23C), 2(24), 260A, 36(1), 43B
High Courts16 Nov 2009
Commissioner of Income Tax Vs Rajiv Agnihotri
Punjab And Haryana At Chandigarh · (2011) 202 TAXMAN 134
Income Tax Act, 1961 — Section 143(3), 260A, 263
High Courts16 Nov 2009Allowed
Bhim Vs Deshraj and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 89
Specific Relief Act, 1963 — Section 28
High Courts16 Nov 2009
Arvind Kumar Vs Central Administrative Tribunal and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 278
High Courts16 Nov 2009
Rajnish Jain and Others Vs Krishan Kant
Punjab And Haryana At Chandigarh · (2010) 157 PLR 275 : (2009) 2 RCR(Rent) 609
East Punjab Urban Rent Restriction Act, 1949 — Section 18A(4), 18A(5)
High Courts16 Nov 2009Dismissed
Rajbir Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 281 : (2010) 1 RCR(Civil) 24302 : (2010) 1 RCR(Civil) 243
Constitution of India, 1950 — Article 31A