High Courts25 Nov 2009Dismissed
Kanta Devi and Another Vs Mehta Singh and Another
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 716
East Punjab Urban Rent Restriction Act, 1949 — Section 13B
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 10 of 126
High Courts25 Nov 2009Dismissed
Commissioner of Income Tax Vs Modi Industrial Corporation
Punjab And Haryana At Chandigarh · (2010) 195 TAXMAN 68
Income Tax Act, 1961 — Section 260A, 263
High Courts25 Nov 2009
Sarwan Jangra and Another Vs Sukhraj Singh
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 749
East Punjab Urban Rent Restriction (Amendment) Act, 2001 — Section 18AEast Punjab Urban Rent Restriction Act, 1949 — Section 13B, 2
High Courts25 Nov 2009Allowed
Udey Singh Vs Gram Panchayat Nangal Jat
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 406 : (2010) 157 PLR 206 : (2010) 6 RCR(Civil) 1027
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts25 Nov 2009
Dakshin Haryana Bijli Vitran Nigam Ltd. Vs Electricity Ombudsman and Others
Punjab And Haryana At Chandigarh · AIR 2010 P&H 173 : (2010) 2 RCR(Civil) 674
Electricity Act, 2003 — Section 181, 3, 42, 43, 46Electricity Regulations, 2004 — Regulation 10, 12, 19, 2, 21Electricity Regulations, 2005 — Regulation 5.7
High Courts23 Nov 2009Dismissed
Rajiv Kumar Batra Vs Kashmiri Lal Sika
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 341 : (2010) 157 PLR 195 : (2010) 6 RCR(Civil) 37
Constitution of India, 1950 — Article 227
High Courts23 Nov 2009Dismissed
Harbans Lal and Others Vs Devinder Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 7 : (2010) 1 RCR(Rent) 84
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts23 Nov 2009
Maruti Suzuki India Limited Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 157 PLR 198
Industrial Disputes Act, 1947 — Section 2S
High Courts23 Nov 2009Allowed
The State of Punjab and Others Vs Gurjit Singh
Punjab And Haryana At Chandigarh · (2010) 157 PLR 190
Constitution of India, 1950 — Article 311(2)Police Act, 1861 — Section 7
High Courts23 Nov 2009Dismissed
Sumer Singh Vs The Chief Conservator of Forest and Others
Punjab And Haryana At Chandigarh · (2010) 124 FLR 849 : (2010) 3 LLJ 834 : (2010) 157 PLR 197
Industrial Disputes Act, 1947 — Section 25F
High Courts23 Nov 2009Dismissed
State of Punjab and Another Vs Kalsi Pipes Private Ltd.
Punjab And Haryana At Chandigarh · (2010) 29 VST 492
Punjab Value Added Tax Act, 2005 — Section 68(2)
High Courts23 Nov 2009
Major Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 960
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 313, 321, 82Penal Code, 1860 (IPC) — Section 148, 149, 302, 324, 449
High Courts23 Nov 2009
Kishan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 77601
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts23 Nov 2009Dismissed
The Estate Officer, HUDA and Others Vs Mahesh Kumar
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 578
High Courts22 Nov 2009
Amrik Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 Crimes 916 : (2010) 1 RCR(Criminal) 330
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts20 Nov 2009Allowed
Kamaljit Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 331
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts20 Nov 2009Dismissed
Surjit Kaur Vs Avtar Singh and Another
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 461 : (2010) 1 RCR(Civil) 371
Hindu Marriage Act, 1955 — Section 13, 23
High Courts20 Nov 2009
Smt. Santosh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 23
High Courts20 Nov 2009Dismissed
Commissioner of Income Tax Vs Lal Singh and Others
Punjab And Haryana At Chandigarh · (2010) 228 CTR 575 : (2010) 325 ITR 588 : (2010) 195 TAXMAN 114
Income Tax Act, 1961 — Section 260A
High Courts20 Nov 2009
Amrik Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0093
Haryana Co-operative Societies Act, 1984 — Section 28, 33Haryana Co-operative Societies Rules, 1989 — Rule 3