High Courts20 Nov 2009
Amreek Singh Vs D.N. Gaur, Chief Engineer, Nuclear Power Corporation of India Limited
Punjab And Haryana At Chandigarh · (2010) 157 PLR 375 : (2010) 1 RCR(Rent) 22
Evidence Act, 1872 — Section 92
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 11 of 126
High Courts20 Nov 2009
Mohd. Latif Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 905
Central Reserve Police Force Act, 1949 — Section 13Central Reserve Police Force Rules, 1955 — Rule 27, 28, 29Constitution of India, 1950 — Article 20
High Courts20 Nov 2009
Smt. Neelam Vs Presiding Officer, Labour Court-I and Another
Punjab And Haryana At Chandigarh · (2010) 124 FLR 1078 : (2010) 157 PLR 373 : (2010) 5 SLR 64
Industrial Disputes Act, 1947 — Section 25F
High Courts20 Nov 2009
Manjit Kaur and Another Vs Manjit Singh
Punjab And Haryana At Chandigarh · (2010) 157 PLR 537
High Courts20 Nov 2009
Commissioner of Income Tax, Faridabad Vs Lal Singh
Punjab And Haryana At Chandigarh · (2010) 195 TAXMAN 420
Income Tax Act, 1961 — Section 131, 148, 2(14)(iii), 260A, 54B
High Courts19 Nov 2009Dismissed
Gurpreet Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 32 CriminalCC 215
Penal Code, 1860 (IPC) — Section 304B
High Courts19 Nov 2009Dismissed
Commissioner of Income Tax Vs Arisudana Spinning Mills Ltd.
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0182
Income Tax Act, 1961 — Section 260A, 271(1), 80IA
High Courts19 Nov 2009
Nakodar Hindu Urban Co-operative Bank Ltd. Vs Deputy Registrar, Co-operative Societies and Another
Punjab And Haryana At Chandigarh · AIR 2010 P&H 20 : (2010) 4 BC 325
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 2(1)(c)(v)
High Courts19 Nov 2009
New India Assurance Company Limited Vs Meena Devi
Punjab And Haryana At Chandigarh · (2010) 1 AICJ 232 : (2010) 2 RCR(Civil) 46
Motor Vehicles Act, 1988 — Section 147, 173
High Courts19 Nov 2009
Mohinder Singh Vs Mohan Singh
Punjab And Haryana At Chandigarh · (2010) 1 PLR 722 : (2010) 1 RCR(Civil) 808
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(g), 5, 6
High Courts19 Nov 2009
Salauddin Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 914
Arms Act, 1959 — Section 25Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 2, 20(3), 21, 227
High Courts19 Nov 2009
Gurpreet Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 32 CriminalCC 215 : (2010) 1 RCR(Criminal) 858
Penal Code, 1860 (IPC) — Section 304B
High Courts19 Nov 2009Dismissed
Jai Bharat Gum And Chemicals Ltd. Vs Additional Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0040
Customs Act, 1962 — Section 75Income Tax Act, 1961 — Section 143(1), 143(3), 260A, 80IB
High Courts19 Nov 2009
Satish Chand Sharma Vs The Presiding Officer, Central Government, Industrial Tribunal-cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (2010) 157 PLR 535
High Courts18 Nov 2009Dismissed
Rajesh Kumar Vs Christian Medical College, Ludhiana and Others
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0196
High Courts18 Nov 2009
Amarjit Kaur Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (2011) 1 Law Herald 12 : (2011) 1 Marr.LJ 508 : (2010) 5 RCR(Civil) 392
High Courts18 Nov 2009Dismissed
Vardhman Textile Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 320 : (2010) 5 RCR(Civil) 605
Stamp Act, 1899 — Section 47A
High Courts18 Nov 2009Dismissed
Jawand Sons Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2010) 195 TAXMAN 144
Income Tax Act, 1961 — Section 260A
High Courts18 Nov 2009Dismissed
Harpal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 319
Constitution of India, 1950 — Article 226, 227
High Courts18 Nov 2009
Mohan Singh (Dead) through Kirpal Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 291 : (2010) 1 RCR(Civil) 497
Constitution of India, 1950 — Article 226, 227