High Courts04 Feb 2008Dismissed
Prem Kumar Jain Vs Jagjit Singh Chatwal and Others
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0096
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2008
2,153 judgments · page 95 of 108
High Courts04 Feb 2008Dismissed
Commissioner of Income Tax Vs Khalsa Rural Hospital and Nursing Training Institute
Punjab And Haryana At Chandigarh · (2008) 219 CTR 491 : (2008) 304 ITR 20 : (2008) 173 TAXMAN 180
Income Tax Act, 1961 — Section 10, 11, 12, 143, 260A
High Courts04 Feb 2008Allowed
Sukhwinder Kaur and Others Vs The Dabwali Transport Company Private Limited and Others
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Civil) 633
Motor Vehicles Act, 1988 — Section 110AA
High Courts04 Feb 2008
O.P. Gupta Vs Life Insurance Corporation of India and Others
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0077
High Courts04 Feb 2008Allowed
Major Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 2 PLR 406 : (2008) 3 RCR(Civil) 959
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts01 Feb 2008
Jai Bhagwan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0315
Prevention of Food Adulteration Act, 1954 — Section 16, 16(1)(a)(i)
High Courts01 Feb 2008Dismissed
Santosh Kumari Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0309
Penal Code, 1860 (IPC) — Section 354
High Courts01 Feb 2008Partly Allowed
Commissioner of Income Tax Vs Greatways (P) Ltd.
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0298
Income Tax Act, 1961 — Section 143, 260A, 28, 80HHC
High Courts01 Feb 2008
Gurpreet Singh Bal Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 746 : (2008) 2 RCR(Civil) 553
Constitution of India, 1950 — Article 21Passports Act, 1967 — Section 6Penal Code, 1860 (IPC) — Section 34, 447, 511
High Courts01 Feb 2008Dismissed
A.V. Jawakar Vs Central Warehousing Corporation and Another
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0230
High Courts01 Feb 2008
Kamaljit and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0216
Penal Code, 1860 (IPC) — Section 323, 324, 325, 326, 34
High Courts01 Feb 2008Dismissed
Daljit Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0193
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts01 Feb 2008
Karam Singh Vs Central Administrative Tribunal and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 459
Administrative Tribunals Act, 1985 — Section 19
High Courts01 Feb 2008Dismissed
Surinder Pal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0172
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 482Penal Code, 1860 (IPC) — Section 156, 323, 406, 420, 443
High Courts01 Feb 2008Dismissed
Simar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 2 PLR 42
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts01 Feb 2008Dismissed
Commissioner of Income Tax Vs Mathana Model Co-Op. Credit and Service Society Ltd.
Punjab And Haryana At Chandigarh · (2008) 299 ITR 70 : (2008) 169 TAXMAN 111
COMPANIES ACT, 1956 — Section 226Income Tax Act, 1961 — Section 260A, 271B, 273B, 288, 44AB
High Courts01 Feb 2008Dismissed
Shiv Shakti Exporters Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2008) 13 VST 449
Punjab Value Added Tax Act, 2005 — Section 51, 68
High Courts01 Feb 2008Allowed
Dilbagh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 2 PLR 130 : (2008) 2 RCR(Criminal) 724
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts01 Feb 2008Dismissed
Mahavir Prasad Vs ITO
Punjab And Haryana At Chandigarh · (2010) 327 ITR 178 : (2008) 169 TAXMAN 117
Income Tax Act, 1961 — Section 143, 147, 148, 260A, 263
High Courts31 Jan 2008Allowed
Sewa Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 520
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15