High Courts06 Feb 2008Allowed
Harkirat Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 635
Criminal Procedure Code, 1973 (CrPC) — Section 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2008
2,153 judgments · page 93 of 108
High Courts06 Feb 2008
Commissioner of Income Tax Vs Amrik Singh
Punjab And Haryana At Chandigarh · (2008) 219 CTR 65 : (2008) 299 ITR 14
Income Tax Act, 1961 — Section 143, 250, 256, 45, 48
High Courts05 Feb 2008Dismissed
M/s Chiranji Lal Lakhmi Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 393
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 17, 18, 24(5), 29, 3(k)(i)
High Courts05 Feb 2008Dismissed
Malt Company (India) Limited Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 10 : (2008) 15 VST 283
Constitution of India, 1950 — Article 226, 227
High Courts05 Feb 2008
Commissioner of Income Tax Vs Gian Chand Bhajan Lal
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0269
Income Tax Act, 1961 — Section 133, 133A, 256, 271
High Courts05 Feb 2008Dismissed
Ranjodh Bus Service Regd. Vs The State Transport Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 40
Constitution of India, 1950 — Article 226, 227
High Courts05 Feb 2008Dismissed
Pritam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 2 PLR 41
Penal Code, 1860 (IPC) — Section 338
High Courts05 Feb 2008Allowed
Dharminder Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0224
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 32, 33, 38
High Courts05 Feb 2008Dismissed
Haryana Urban Development Authority Vs Shakuntla Devi
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0219
High Courts05 Feb 2008
Asha Rani Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0215
Penal Code, 1860 (IPC) — Section 302, 304B, 307, 315, 316
High Courts05 Feb 2008Dismissed
Oriental Insurance Company Limited Vs Smt. Santosh and Others
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0210
Motor Vehicles Act, 1988 — Section 147, 166, 174, 95
High Courts05 Feb 2008
Punjab State Vs Jagtar Singh
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 86
Limitation Act, 1963 — Section 5
High Courts05 Feb 2008
Nirmal Sachdeva Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0198
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 323, 406, 498A
High Courts05 Feb 2008Allowed
Ujaggar Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0192
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts05 Feb 2008Dismissed
Janardhan Dutt Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 86
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 5A, 6, 9
High Courts05 Feb 2008Dismissed
Nand Gopal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0169
High Courts05 Feb 2008
Bhola Singh Vs Gurcharan Singh and Another
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0167
High Courts05 Feb 2008Dismissed
Om Parkash Vs Gurmit Singh and Surinder Singh
Punjab And Haryana At Chandigarh · (2008) 3 CivCC 140 : (2008) 150 PLR 728 : (2008) 2 RCR(Civil) 455
Evidence Act, 1872 — Section 114
High Courts05 Feb 2008
Zoravar Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 1029
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482
High Courts05 Feb 2008
Mehar Chand and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0155