High Courts05 Feb 2008
Gurcharan Singh Vs Teja Singh
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0131
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2008
2,153 judgments · page 94 of 108
High Courts05 Feb 2008Dismissed
Tarlochan Singh Vs Punjab Financial Corporation and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 37
Constitution of India, 1950 — Article 14, 16State Financial Corporations Act, 1951 — Section 29
High Courts05 Feb 2008Dismissed
The Shanker Bhagwan Bus Service Pvt. Ltd. Vs The State Transport Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 35
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 100, 104, 90
High Courts05 Feb 2008Dismissed
Vinod Kumar Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0104
High Courts05 Feb 2008Dismissed
Commissioner of Income Tax Vs Sohan Pal, HUF
Punjab And Haryana At Chandigarh · (2008) 302 ITR 262
Income Tax Act, 1961 — Section 271, 45Land Acquisition Act, 1894 — Section 18
High Courts05 Feb 2008
Vishwa Nath Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0012
Railways Act, 1989 — Section 101
High Courts04 Feb 2008Dismissed
Harbans Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0339
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324
High Courts04 Feb 2008
Gurdev Singh and others Vs Punjab State Electricity Board and others
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0329
Criminal Procedure Code, 1973 (CrPC) — Section 133
High Courts04 Feb 2008Dismissed
Commissioner of Income Tax Vs Lakhani Rubber Udyog Ltd.
Punjab And Haryana At Chandigarh · (2009) 312 ITR 14 : (2009) 184 TAXMAN 236
Income Tax Act, 1961 — Section 260A
High Courts04 Feb 2008Dismissed
State of Punjab Vs Gurdeep Singh and Another
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0266
Penal Code, 1860 (IPC) — Section 120B, 420
High Courts04 Feb 2008Dismissed
Ex-Naik Mohan Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 10
Arms Act, 1959 — Section 25, 27Army Act, 1950 — Section 48Constitution of India, 1950 — Article 226, 227
High Courts04 Feb 2008Dismissed
SDO Electricity OP Sub-Division No. 9, Union Territory Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 2008 P&H 141 : (2008) 2 RCR(Civil) 206 : (2008) 3 SLJ 472
Constitution of India, 1950 — Article 14, 226Legal Services Authorities Act, 1987 — Section 22C
High Courts04 Feb 2008Dismissed
Luxmi Enterprises Vs Gopal Soap Industries
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0218
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts04 Feb 2008Allowed
Shri Bhupinder Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0211
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts04 Feb 2008Allowed
Hoshiar Singh Vs Niranjan Singh
Punjab And Haryana At Chandigarh · (2008) 3 CivCC 517 : (2008) 151 PLR 347 : (2008) 3 RCR(Civil) 26
SUITS VALUATION ACT, 1887 — Section 9
High Courts04 Feb 2008Dismissed
Jaskaran Singh and Others Vs The Special Secretary Co-operation (A) and Others
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0166
Punjab Co-operative Societies Act, 1961 — Section 55, 56
High Courts04 Feb 2008Allowed
Manoj Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 84 : (2009) 106 RD 281 : (2009) 1 SLR 420
Constitution of India, 1950 — Article 226
High Courts04 Feb 2008Dismissed
Commissioner of Income Tax Vs Tek Ram (HUF)
Punjab And Haryana At Chandigarh · (2008) 220 CTR 396 : (2008) 300 ITR 354
Income Tax Act, 1961 — Section 143, 271, 45
High Courts04 Feb 2008
Charanjit Singh Vs Brij Mohan Gupta and Another
Punjab And Haryana At Chandigarh · (2008) 4 BC 220 : (2008) 3 CivCC 96 : (2008) 2 PLR 739 : (2008) 2 RCR(Civil) 553 : (2008) 2 RCR(Criminal) 451
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 Feb 2008
Commissioner of Income Tax Vs Sanjiv Kumar
Punjab And Haryana At Chandigarh · (2008) 300 ITR 348
Income Tax Act, 1961 — Section 143, 148, 256, 271, 273