High Courts30 Jan 2008Dismissed
Tek Chand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 2008 P&H 124 : (2008) 2 PLR 469 : (2008) 2 RCR(Civil) 80
Constitution of India, 1950 — Article 14, 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2008
2,153 judgments · page 97 of 108
High Courts30 Jan 2008Allowed
Gurdev Kaur and Others Vs Niranjan Singh and Another
Punjab And Haryana At Chandigarh · (2008) 2 PLR 360
High Courts30 Jan 2008Allowed
Nikhil Kumar Singh Vs Ramesh Kumar Mahajan
Punjab And Haryana At Chandigarh · (2008) 2 DMC 111 : (2008) 2 RCR(Civil) 505 : (2008) 2 RCR(Criminal) 340
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts30 Jan 2008Dismissed
Ram Chand and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 3 PLR 112 : (2008) 2 RCR(Civil) 481
Land Acquisition Act, 1894 — Section 4, 5A, 9
High Courts30 Jan 2008
Rajo and Sanju and Another Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0159
Penal Code, 1860 (IPC) — Section 302, 304
High Courts30 Jan 2008
Wing Commander Priya Jeyaraj (22507), Dental Vs Union Territory and Another
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0147
Air Force Act, 1950 — Section 120, 124, 125, 126, 71Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 107, 304B, 306
High Courts30 Jan 2008Dismissed
State of Haryana Vs Ravinder and Others Mahender Singh Dahiya Vs Ravinder and Another
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0121
Penal Code, 1860 (IPC) — Section 302, 34
High Courts30 Jan 2008
Jamna Auto Industries Vs The Comissioner of Income Tax
Punjab And Haryana At Chandigarh · (2008) 214 CTR 649 : (2008) 299 ITR 92 : (2008) 149 PLR 719
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14BIncome Tax Act, 1961 — Section 148, 30, 31, 32, 33
High Courts30 Jan 2008Allowed
Mohinder Singh and Others Vs Kulbir Singh and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 335 : (2008) 3 RCR(Civil) 468
High Courts30 Jan 2008Allowed
Tara Singh (Deceased) now represented through his L.Rs. (Raj Kaur) and Others Vs Amrik Singh and Others
Punjab And Haryana At Chandigarh · (2008) 3 CivCC 811 : (2008) 151 PLR 813 : (2008) 3 RCR(Civil) 464
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts30 Jan 2008Allowed
Purushotam Mantri Vs Vinod Tandon alias Hari Nath Tandon
Punjab And Haryana At Chandigarh · (2008) 4 CivCC 64 : (2008) 151 PLR 595 : (2009) 1 RCR(Civil) 143 : (2009) 1 RCR(Criminal) 442
Criminal Procedure Code, 1973 (CrPC) — Section 482, 82, 83Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts30 Jan 2008Dismissed
Smt. Nandita Bakshi and Another Vs Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (2008) CriLJ 4506 : (2008) 2 RCR(Criminal) 146
Criminal Procedure Code, 1973 (CrPC) — Section 233, 311Penal Code, 1860 (IPC) — Section 120B, 420, 467, 471Prevention of Corruption Act, 1988 — Section 13
High Courts30 Jan 2008Dismissed
Sumiti Rekha Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 994
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 142, 142(b)Penal Code, 1860 (IPC) — Section 406, 420
High Courts30 Jan 2008
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0010
Opium Act, 1878 — Section 9(1)(78)
High Courts29 Jan 2008Dismissed
Balbir Kaur Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0253
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173
High Courts29 Jan 2008
Shri Rajinder Pal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 2 CivCC 107 : (2008) 152 PLR 215 : (2008) 3 RCR(Civil) 811 : (2008) 3 RCR(Criminal) 741
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Electricity Act, 2003 — Section 39Penal Code, 1860 (IPC) — Section 379
High Courts29 Jan 2008
Basant Kumar Vs Romesh Kumar Deora
Punjab And Haryana At Chandigarh · (2008) 152 PLR 313 : (2008) 2 RCR(Civil) 176 : (2008) 1 RCR(Rent) 296
Evidence Act, 1872 — Section 118
High Courts29 Jan 2008Dismissed
Assistant Collector of Customs, Ministry of Finance, Government of India Vs Om Parkash
Punjab And Haryana At Chandigarh · (2008) 125 ECC 305 : (2008) 151 ECR 305
Criminal Procedure Code, 1973 (CrPC) — Section 377Customs Act, 1962 — Section 135Gold (Control) Act, 1968 — Section 85
High Courts29 Jan 2008Allowed
Ranjna Vs Anil Kumar
Punjab And Haryana At Chandigarh · (2008) 2 CivCC 630 : (2008) 150 PLR 302 : (2008) 1 RCR(Civil) 916
Hindu Marriage Act, 1955 — Section 10, 13, 13BSpecial Marriage Act, 1954 — Section 28
High Courts29 Jan 2008
Indane Cables Vs Punjab State Electricity Board
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0160
Arbitration and Conciliation Act, 1996 — Section 11