Self Knitting Works Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2009) 179 TAXMAN 139
COURT ARCHIVE
2,153 judgments · page 9 of 108
Punjab And Haryana At Chandigarh · (2009) 179 TAXMAN 139
Punjab And Haryana At Chandigarh · (2010) 326 ITR 27 : (2009) 183 TAXMAN 38
Punjab And Haryana At Chandigarh · (2009) 153 PLR 418 : (2009) 2 RCR(Civil) 533
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Civil) 465
Punjab And Haryana At Chandigarh · (2012) 4 RCR(Civil) 429
Punjab And Haryana At Chandigarh · (2009) 155 PLR 420 : (2009) 3 RCR(Civil) 546
Punjab And Haryana At Chandigarh · (2010) 19 STR 20
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 12
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 884
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 607
Punjab And Haryana At Chandigarh · (2009) 3 PLR 107 : (2009) 2 RCR(Civil) 655
Punjab And Haryana At Chandigarh · (2008) 12 P&H CK 0102
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 732
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 1115
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 602
Punjab And Haryana At Chandigarh · (2008) 27 CriminalCC 911
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 117
Punjab And Haryana At Chandigarh · (2009) 2 LLR 33 : (2009) 2 RCR(Civil) 365 : (2009) 1 RCR(Rent) 371
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 612
Punjab And Haryana At Chandigarh · (2009) 154 PLR 283 : (2009) 1 RCR(Rent) 359