High Courts08 Dec 2008
Smt. Jaitauni and Others Vs Kapoor Singh and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 237 : (2009) 3 RCR(Civil) 530
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2008
2,153 judgments · page 8 of 108
High Courts08 Dec 2008
Narinder Kumar Vs N.K.Electronics (M/s.)
Punjab And Haryana At Chandigarh · (2009) 1 Law Herald 276 : (2010) 5 RCR(Civil) 537
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 26, Order 9 Rule 13
High Courts08 Dec 2008
Narinder Kumar Vs M/s.N.K.Electronics
Punjab And Haryana At Chandigarh · (2009) 1 ICC 646 : (2010) 5 RCR(Civil) 697
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 26, Order 9 Rule 13
High Courts08 Dec 2008
Punita Chaudhary and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Civil) 167
High Courts08 Dec 2008Dismissed
Jagmanti and Others Vs Ram Kumar and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 316 : (2009) 2 RCR(Civil) 486
Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20Transfer of Property Act, 1882 — Section 39
High Courts08 Dec 2008
Subhash Chander and Others Vs Haryana Urban Development Authority and Another
Punjab And Haryana At Chandigarh · (2009) 3 PLR 675 : (2009) 2 RCR(Civil) 164
High Courts08 Dec 2008Dismissed
Krishan Kumar and another Vs Rameshwar Dayal and others
Punjab And Haryana At Chandigarh · (2011) 7 RCR(Civil) 1168
High Courts08 Dec 2008Dismissed
Commissioner of Income Tax Vs Ramco International
Punjab And Haryana At Chandigarh · (2009) 221 CTR 491 : (2011) 332 ITR 306 : (2009) 180 TAXMAN 584
Income Tax Act, 1961 — Section 260A, 80IB
High Courts08 Dec 2008
Om Parkash Ashok Kumar Vs Punjab State Agricultural Marketing Board, Chandigarh and another
Punjab And Haryana At Chandigarh · (2009) 1 ICC 531 : (2009) 5 RCR(Civil) 907
High Courts06 Dec 2008
Brij Lal Garg Vs Haryana Urban Development Authority and Another
Punjab And Haryana At Chandigarh · (2009) 153 PLR 423 : (2009) 2 RCR(Civil) 248
Constitution of India, 1950 — Article 226Interest Act, 1978 — Section 2, 3
High Courts05 Dec 2008
Alpha Drugs Limited Vs Ram Singh and another
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 918
High Courts05 Dec 2008Allowed
Bharat Kumar Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 819
Criminal Procedure Code, 1973 (CrPC) — Section 154, 482
High Courts05 Dec 2008Allowed
Mahender Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 442
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts05 Dec 2008
Jiwan Dass and Others Vs State of Haryana and Others etc. etc.
Punjab And Haryana At Chandigarh · (2008) 12 P&H CK 0167
Land Acquisition Act, 1894 — Section 4
High Courts05 Dec 2008Dismissed
Smt. Sarita Devi Jain Vs Ram Mehar
Punjab And Haryana At Chandigarh · (2009) 1 CivCC 501 : (2009) 153 PLR 170
High Courts05 Dec 2008Allowed
Jasmail Kaur Vs Punjab State Election Commission and Others
Punjab And Haryana At Chandigarh · AIR 2009 P&H 50 : (2009) 3 PLR 793 : (2009) 1 RCR(Civil) 684
Constitution of India, 1950 — Article 226, 227
High Courts05 Dec 2008
Anokh Singh and Vs Punjab State Election Commission and Others
Punjab And Haryana At Chandigarh · AIR 2009 P&H 63 : (2009) 1 ILR (P&H) 1119 : (2009) 1 RCR(Civil) 898
Punjab Panchayati Raj Act, 1994 — Section 208Punjab State Election Commission Act, 1994 — Section 37
High Courts05 Dec 2008Dismissed
Commissioner of Income Tax-I Vs Impel Forge and Allied Industries Ltd.
Punjab And Haryana At Chandigarh · (2009) 183 TAXMAN 38
Income Tax Act, 1961 — Section 260A
High Courts05 Dec 2008Dismissed
Mohinder Singh Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 514 : (2009) 3 RCR(Civil) 632
Hindu Succession Act, 1956 — Section 8
High Courts05 Dec 2008
Badan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 753