High Courts09 Dec 2008Dismissed

Baljinder Kaur Vs Rajesh Kumar

Punjab And Haryana At Chandigarh · (2009) 2 CivCC 153 : (2009) 3 PLR 554 : (2009) 5 RCR(Civil) 435

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts08 Dec 2008Allowed

Darshan Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 766

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 107, 306
High Courts08 Dec 2008Allowed

Smt. Karnail Kaur Vs Smt. Balbir Kaur

Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 978 : (2009) 153 PLR 476 : (2009) 5 RCR(Civil) 638

Haryana Panchayati Raj Act, 1994 — Section 176Haryana Panchayati Raj Election Rules, 1994 — Rule 71