High Courts16 Dec 2008
Des Raj Chela Satguru Kirpa Nand Ji Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 771 : (2009) 1 RCR(Civil) 614
Land Acquisition Act, 1894 — Section 4, 6
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2008
2,153 judgments · page 5 of 108
High Courts16 Dec 2008
Luxmi Educational Trust Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 818
High Courts15 Dec 2008Dismissed
Sohan Lal Vs Parkash Kaur and Others
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 218 : (2009) 1 RCR(Rent) 171
High Courts15 Dec 2008Dismissed
Kaka Singh Vs Krishna Devi and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 438 : (2009) 5 RCR(Civil) 901 : (2009) 2 RCR(Civil) 77
Succession Act, 1925 — Section 214
High Courts15 Dec 2008Dismissed
Commissioner of Income Tax Vs Haryana C.M. Relief Fund
Punjab And Haryana At Chandigarh · (2009) 309 ITR 275
Income Tax Act, 1961 — Section 11, 12, 12A, 13, 260A
High Courts15 Dec 2008
Ejaj Hussain Jedi @ Jajju Baba Vs Haryana Wakf Board, Ambala Cantt
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 642
High Courts15 Dec 2008Dismissed
Marigold Leasing (India) Ltd. Vs Shashi Bhushan
Punjab And Haryana At Chandigarh · (2009) 150 CompCas 381 : (2009) 90 SCL 229
Companies Act, 1956 — Section 433, 434
High Courts15 Dec 2008Dismissed
Daya Singh Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2008) 12 P&H CK 0071
Income Tax Act, 1961 — Section 260A
High Courts15 Dec 2008Dismissed
Vinod Kumar Ghai Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 472 : (2009) 3 RCR(Civil) 575
Land Acquisition Act, 1894 — Section 4, 6
High Courts14 Dec 2008
State of Punjab and Another Vs Ishar Singh
Punjab And Haryana At Chandigarh · (2009) 153 PLR 441
Land Acquisition Act, 1894 — Section 25, 4, 6
High Courts12 Dec 2008
Ved Parkash Paliwal Vs Assistant Commissioner of Income Tax, Circle, Panipat
Punjab And Haryana At Chandigarh · (2008) 12 P&H CK 0204
Income Tax Act, 1961 — Section 143(3), 147, 148, 43
High Courts12 Dec 2008
State of Haryana Vs Manbhari
Punjab And Haryana At Chandigarh · (2009) 154 PLR 563 : (2009) 3 RCR(Civil) 550
Land Acquisition Act, 1894 — Section 4, 6
High Courts12 Dec 2008Dismissed
Commissioner of Income Tax Vs Hazari Lal
Punjab And Haryana At Chandigarh · (2009) 310 ITR 24 : (2009) 180 TAXMAN 37
Evidence Act, 1872 — Section 114, 158BCIncome Tax Act, 1961 — Section 132, 148, 158BB, 260A
High Courts12 Dec 2008Allowed
Jitesh Kumar Dembla Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 58 : (2009) 153 PLR 486
Constitution of India, 1950 — Article 226
High Courts12 Dec 2008Dismissed
The Navgraha Central Government Employees Co-Operative Group Housing Society Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 463 : (2009) 5 RCR(Civil) 740
High Courts12 Dec 2008Dismissed
Commissioner of Income Tax Vs Gaje Singh
Punjab And Haryana At Chandigarh · (2008) 12 P&H CK 0145
Income Tax Act, 1961 — Section 148, 241(1)(c), 260A
High Courts12 Dec 2008Dismissed
Commissioner of Income Tax, Faridabad Vs Dinesh Jain
Punjab And Haryana At Chandigarh · (2008) 12 P&H CK 0131
Income Tax Act, 1961 — Section 148, 260A
High Courts12 Dec 2008
Bir Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Civil) 85
High Courts12 Dec 2008
Gurdip Singh and other Vs Bank of India
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Civil) 461
High Courts12 Dec 2008Dismissed
Hardev Kaur Vs Surinder Kaur and Another
Punjab And Haryana At Chandigarh · (2009) 153 PLR 187
Transfer of Property Act, 1882 — Section 53A