High Courts19 Dec 2008
Rajinder Kalia and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 757
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2008
2,153 judgments · page 3 of 108
High Courts19 Dec 2008
Ram Karan Vs Tribunal, Improvement Trust
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 83
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 18Punjab Town Improvement Act, 1922 — Section 36, 42
High Courts19 Dec 2008
Azad Singh and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 616
High Courts19 Dec 2008Dismissed
Amar Singh Vs Lajya Devi and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 768
Succession Act, 1925 — Section 63
High Courts19 Dec 2008Dismissed
Sant Ram and Another Vs Kulwant Singh and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 496
Transfer of Property Act, 1882 — Section 54
High Courts19 Dec 2008Dismissed
Balbir Singh Vs State of Punjab Ajmer Singh Vs Dashan Singh
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 788
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 307, 34
High Courts19 Dec 2008
Jagiri Ram (Deceased) through his LRs. Vs Ralla and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 451
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3, Order 8 Rule 5
High Courts19 Dec 2008
Amar Singh Vs Lajya Devi and others
Punjab And Haryana At Chandigarh · (2009) 2 PLR 768 : (2009) 3 RCR(Civil) 761
High Courts18 Dec 2008
Takhat Raj Singh Vs Shaminder Singh
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 689
High Courts18 Dec 2008
Ms. Jyoti and Another Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 1081 : (2009) 3 PLR 701 : (2009) 5 RCR(Civil) 652
High Courts18 Dec 2008Dismissed
Balkar Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 12 P&H CK 0180
Penal Code, 1860 (IPC) — Section 34, 354, 366, 376
High Courts18 Dec 2008Dismissed
Darbara Singh Vs Tara Chand
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 699 : (2009) 2 RCR(Civil) 767
Civil Procedure Code, 1908 (CPC) — Section 35A
High Courts18 Dec 2008Dismissed
Kamal Kumar Vs P.S.E.B.
Punjab And Haryana At Chandigarh · (2008) 12 P&H CK 0156
High Courts18 Dec 2008Allowed
Bhiwani Rice Mills Vs Punjab State Civil Supplies Corporation Ltd. and Another
Punjab And Haryana At Chandigarh · (2009) 3 PLR 661 : (2009) 5 RCR(Civil) 627
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91, 47
High Courts18 Dec 2008Dismissed
Subhash Tyagi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 98
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 406
High Courts18 Dec 2008
Janak Raj and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Civil) 346
High Courts17 Dec 2008Dismissed
M/s. Agar Chand Ram Phal Jain and Others Vs Rakesh Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Rent) 107
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts17 Dec 2008
Commissioner of Income Tax Vs Partap Steel Rolling Mills (Asr) (P) Ltd.
Punjab And Haryana At Chandigarh · (2008) 12 P&H CK 0188
Income Tax Act, 1961 — Section 216, 256
High Courts17 Dec 2008Dismissed
Coca Cola India Inc. Vs Assistant Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (2009) 1 CompLJ 460 : (2009) 221 CTR 225 : (2009) 309 ITR 194 : (2009) 177 TAXMAN 103
Constitution of India, 1950 — Article 14Foreign Exchange Regulation Act, 1973 — Section 29, 40Income Tax Act, 1961 — Section 10A, 10AA, 10B, 133, 139
High Courts17 Dec 2008Allowed
Commissioner of Gift-tax Vs Om Parkash Munjal
Punjab And Haryana At Chandigarh · (2009) 181 TAXMAN 213
Finance Act, 1998 — Section 76