High Courts22 Dec 2008
Bansal Fertizlier, Mansa & Anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 12 P&H CK 0097
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2008
2,153 judgments · page 2 of 108
High Courts22 Dec 2008Dismissed
Jai Parkash and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 461
Constitution of India, 1950 — Article 19, 226
High Courts22 Dec 2008Allowed
Commissioner of Wealth Tax Vs Begum Munawar-ul-Nisha
Punjab And Haryana At Chandigarh · (2009) 181 TAXMAN 182
Wealth Tax Act, 1957 — Section 27A
High Courts22 Dec 2008
Hari Chand and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 644 : (2009) 4 RCR(Civil) 467
Land Acquisition Act, 1894 — Section 4
High Courts22 Dec 2008Dismissed
Sant Kumar and others Vs State of U.T.
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 787
Constitution of India, 1950 — Article 21, 22(1)Criminal Procedure Code, 1973 (CrPC) — Section 438, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts22 Dec 2008Dismissed
Commissioner of Income Tax, Patiala Vs Improvement Trust
Punjab And Haryana At Chandigarh · (2008) 12 P&H CK 0026
Income Tax Act, 1961 — Section 12AA, 139(5), 260A
High Courts22 Dec 2008Dismissed
Arjun Singh Vs Bachan Singh and Others
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 8 : (2009) 154 PLR 328 : (2009) 5 RCR(Civil) 767
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts22 Dec 2008Dismissed
Mohinder Singh Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 388
Hindu Succession Act, 1956 — Section 8
High Courts19 Dec 2008
Surjit Singh & others Vs Varinder Singh and others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 669
High Courts19 Dec 2008
Dalip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 657
Constitution of India, 1950 — Article 22Criminal Procedure Code, 1973 (CrPC) — Section 167, 173, 428, 437(6)Penal Code, 1860 (IPC) — Section 302
High Courts19 Dec 2008Dismissed
Sunil and Others Vs Siri Chand
Punjab And Haryana At Chandigarh · (2009) 154 PLR 381
Transfer of Property Act, 1882 — Section 54
High Courts19 Dec 2008Dismissed
State of Haryana and Others Vs Dharam Singh and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 550
High Courts19 Dec 2008Allowed
Ajit Kumar Jain Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 763 : (2009) 154 PLR 758
Constitution of India, 1950 — Article 226, 227
High Courts19 Dec 2008Allowed
Employees' State Insurance Corporation Vs Shri Textile Mills, Kashmir Road, Amritsar
Punjab And Haryana At Chandigarh · (2009) 121 FLR 586
Employees State Insurance Act, 1948 — Section 75, 82
High Courts19 Dec 2008Dismissed
Ajay Kumar Vs Smt. Somwati Aggarwal
Punjab And Haryana At Chandigarh · (2009) 3 PLR 772
Transfer of Property Act, 1882 — Section 106
High Courts19 Dec 2008Dismissed
Amarjit Singh Vs Nazar Singh
Punjab And Haryana At Chandigarh · (2010) 1 BC 203 : (2009) 3 CivCC 321 : (2009) 156 PLR 19 : (2009) 3 RCR(Civil) 246
Negotiable Instruments Act, 1881 (NI) — Section 87
High Courts19 Dec 2008Dismissed
Suraj Bhan and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 467 : (2009) 3 RCR(Civil) 571
Punjab Town Improvement Act, 1922 — Section 36, 42
High Courts19 Dec 2008Dismissed
Mohinder Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 121 FLR 721 : (2009) 153 PLR 173
High Courts19 Dec 2008
Sanjeev Kumar Kataria Vs Inderjit Goyal
Punjab And Haryana At Chandigarh · (2009) 1 ICC 650 : (2009) 5 RCR(Civil) 804
High Courts19 Dec 2008
Kedar Nath Vs Samra
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Civil) 529