High Courts01 Dec 2008Dismissed
U.G. Hospitals Pvt. Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 329 : (2009) 2 RCR(Civil) 162
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2008
2,153 judgments · page 11 of 108
High Courts01 Dec 2008
Banwarilal Taneja Vs Rakesh Kumar
Punjab And Haryana At Chandigarh · (2009) 154 PLR 312 : (2009) 3 RCR(Civil) 637 : (2009) 1 RCR(Rent) 520
High Courts28 Nov 2008
Khushal Chand Vs Jaspal Singh
Punjab And Haryana At Chandigarh · (2009) 154 PLR 260 : (2009) 1 RCR(Civil) 944 : (2009) 1 RCR(Rent) 187
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts28 Nov 2008Dismissed
Commissioner of Income Tax Vs Haryana State Co-operative Supply and Marketing Federation Ltd.
Punjab And Haryana At Chandigarh · (2009) 178 TAXMAN 141
Income Tax Act, 1961 — Section 260A, 271
High Courts28 Nov 2008Dismissed
Kirpal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2009 P&H 105 : (2009) 153 PLR 415 : (2009) 2 RCR(Civil) 484
Punjab Panchayat Election Rules, 1994 — Rule 45(1)
High Courts28 Nov 2008
Lior Avi Ben Moyal Vs Narcotics Control Bureau, Chandigarh
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 762
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 148Evidence Act, 1872 — Section 132, 146, 146(1), 147, 153
High Courts28 Nov 2008Dismissed
Commissioner of Income Tax Vs Satish Kumar
Punjab And Haryana At Chandigarh · (2009) 181 TAXMAN 72
Income Tax Act, 1961 — Section 260A
High Courts28 Nov 2008Dismissed
Sunil Bhaseen Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 179 TAXMAN 148
Income Tax Act, 1961 — Section 260A
High Courts28 Nov 2008Dismissed
Commissioner of Central Excise Vs Batala Citi Cable Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2009) 16 STR 19 : (2010) 24 STT 354
Central Excises and Salt Act, 1944 — Section 35GFinance Act, 1994 — Section 75A
High Courts28 Nov 2008
Man Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 658
High Courts27 Nov 2008Dismissed
Commissioner of Central Excise Vs Guru Nanak Dev Electricals
Punjab And Haryana At Chandigarh · (2009) 16 STR 18
Central Excises and Salt Act, 1944 — Section 35GFinance Act, 1994 — Section 83
High Courts27 Nov 2008
Ujjal Singh Vs Financial Commissioner, Cooperation Punjab, Chandigarh
Punjab And Haryana At Chandigarh · (2009) 1 Law Herald 396 : (2010) 5 RCR(Civil) 692
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 14, 17, 17Security Interest (Enforcement) Rules, 2002 — Rule 8(1)
High Courts27 Nov 2008
Sant Kumar Satija Vs Krishan Lal Manhans
Punjab And Haryana At Chandigarh · (2010) 1 LLR 472 : (2009) 2 RCR(Civil) 526
High Courts27 Nov 2008Dismissed
State of Haryana Vs Sher Singh
Punjab And Haryana At Chandigarh · (2009) 153 PLR 372 : (2009) 5 RCR(Civil) 663
Land Acquisition Act, 1894 — Section 18, 25, 4, 6
High Courts26 Nov 2008Dismissed
Vijay Kumar Vs Lata Sharma and Others
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Rent) 371
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
High Courts26 Nov 2008Dismissed
Brig. Sassiinder Singh (Retd.) and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 374 : (2009) 5 RCR(Civil) 710
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 10, 11, 11A, 12, 17
High Courts26 Nov 2008
Mohinder Kumar Vs Mohini Devi and Another
Punjab And Haryana At Chandigarh · (2009) 3 PLR 585 : (2009) 1 RCR(Civil) 265 : (2008) 2 RCR(Rent) 593
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13B
High Courts26 Nov 2008
Mukhtiar Singh Vs Kailash Chand and Another
Punjab And Haryana At Chandigarh · (2009) 153 PLR 189
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts26 Nov 2008
Major Singh Vs Suresh Kumar
Punjab And Haryana At Chandigarh · (2009) 1 ICC 532 : (2009) 5 RCR(Civil) 667
High Courts26 Nov 2008Allowed
Harbans Lal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2009 P&H 76 : (2009) 1 ILR (P&H) 1096 : (2009) 153 PLR 69 : (2010) 2 RCR(Civil) 69 : (2009) 2 RCR(Civil) 224 : (2009) 1 RCR(Rent) 292
Punjab Municipal Act, 1911 — Section 24(2)