High Courts04 Aug 2008Dismissed

Rajinderpal Vs State of Punjab

Punjab And Haryana At Chandigarh · (2008) 27 CriminalCC 730

Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts02 Aug 2008Allowed

Surjan Singh Vs The State of Haryana

Punjab And Haryana At Chandigarh · (2008) 08 P&H CK 0127

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42(1), 42(2)
High Courts02 Aug 2008Dismissed

Om Parkash Vs Sh. Dharamvir

Punjab And Haryana At Chandigarh · (2008) 152 PLR 384

Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 10
High Courts31 Jul 2008Allowed

Kulwant Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 660

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 366, 376
High Courts31 Jul 2008Allowed

Kamlesh Kaur Vs Lakhwinder Singh and another

Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 663

Criminal Procedure Code, 1973 (CrPC) — Section 340, 482Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 182, 193, 499, 500, 506
High Courts31 Jul 2008Allowed

Malkiat Singh alias Kala Vs The State of Punjab

Punjab And Haryana At Chandigarh · (2008) 152 PLR 233 : (2009) 1 RCR(Criminal) 353

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 51, 52, 55, 57
High Courts31 Jul 2008Dismissed

Balwidner Singh and Another Vs The State of Punjab

Punjab And Haryana At Chandigarh · (2008) 07 P&H CK 0022

Criminal Procedure Code, 1973 (CrPC) — Section 293, 296, 296(2), 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 54, 60(3), 63