High Courts08 Aug 2008

Somwati and another Vs State of Haryana

Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 743

Criminal Procedure Code, 1973 (CrPC) — Section 175, 313Evidence Act, 1872 — Section 113B, 114Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts08 Aug 2008Dismissed

Ajit Singh Vs Gurcharan Singh and Others

Punjab And Haryana At Chandigarh · (2008) 152 PLR 415 : (2009) 1 RCR(Civil) 154

Civil Procedure Code, 1908 (CPC) — Section 11Contract Act, 1872 — Section 23Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts07 Aug 2008Dismissed

Ajit Singh Vs Yashpal

Punjab And Haryana At Chandigarh · (2009) 153 PLR 206 : (2008) 4 RCR(Civil) 439

Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 227