High Courts13 Aug 2008Allowed

Zila Parishad Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 100

Contract Act, 1872 — Section 23East Punjab Urban Rent Restriction Act, 1949 — Section 13Transfer of Property Act, 1882 — Section 106, 111
High Courts12 Aug 2008Allowed

Parveen Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 631

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 342, 363, 366, 376, 506
High Courts12 Aug 2008Dismissed

Ajit Singh Vs Jaswinder Kaur

Punjab And Haryana At Chandigarh · (2009) 1 CivCC 354 : (2009) 3 PLR 566 : (2009) 1 RCR(Civil) 152

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts11 Aug 2008Allowed

Meera Wadhwa Vs Gian Chand Gupta

Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 387

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 167, 21, 420, 477A
High Courts11 Aug 2008Allowed

Wangyuth Konyak Vs M/s. Yadav Sales

Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 46

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 3, 72