High Courts06 Aug 2008Dismissed

Dharam Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 499

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts05 Aug 2008Dismissed

Ram Narain Vs Jagannath and Others

Punjab And Haryana At Chandigarh · (2009) 1 CivCC 85 : (2009) 1 CivCC 795 : (2009) 153 PLR 397 : (2008) 4 RCR(Civil) 436

Constitution of India, 1950 — Article 227
High Courts04 Aug 2008Dismissed

Darshan Singh Vs Ram Singh

Punjab And Haryana At Chandigarh · AIR 2008 P&H 222 : (2009) 1 CivCC 208 : (2008) 152 PLR 404 : (2008) 4 RCR(Civil) 919

Specific Relief Act, 1963 — Section 16