COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2008

2,153 judgments · page 46 of 108

High Courts25 Jul 2008Dismissed

Punjab State Co-op. Supply and Marketing Federation Ltd. Vs Joint Commissioner of Income Tax, Spl. Range-I

Punjab And Haryana At Chandigarh · (2009) 226 CTR 140 : (2009) 178 TAXMAN 165

Income Tax Act, 1961 — Section 143, 147, 148, 260A, 80

High Courts24 Jul 2008Dismissed

Smt. Mahindro Vs Secretary Health Services and Others

Punjab And Haryana At Chandigarh · (2009) 154 PLR 89 : (2009) 1 RCR(Civil) 735

Medical Termination of Pregnancy Act, 1971 — Section 3

High Courts24 Jul 2008Allowed

Tarun Aggarwal Vs Vivek Singhal

Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 741

Negotiable Instruments Act, 1881 (NI) — Section 138, 141Penal Code, 1860 (IPC) — Section 420

High Courts24 Jul 2008Dismissed

Commissioner of Income Tax Vs Isher Singh, Contractor

Punjab And Haryana At Chandigarh · (2009) 316 ITR 206 : (2008) 174 TAXMAN 501

Income Tax Act, 1961 — Section 260A

High Courts24 Jul 2008Dismissed

State of Haryana Vs Central Administrative Tribunal, Chandigarh Bench and Others

Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 686

Administrative Tribunals Act, 1985 — Section 19All India Services (Confidential Roll) Rules, 1970 — Rule 2, 5, 6, 6A, 6B

High Courts24 Jul 2008

Commissioner of Income Tax Vs Parmeshwari Dass Sat Pal Barnala

Punjab And Haryana At Chandigarh · (2008) 174 TAXMAN 507

Income Tax Act, 1961 — Section 271(1)(c)

High Courts24 Jul 2008Dismissed

Commissioner of Income Tax Vs Excel Softech Ltd.

Punjab And Haryana At Chandigarh · (2008) 219 CTR 405 : (2008) 175 TAXMAN 257

Income Tax Act, 1961 — Section 10B, 260A, 80HHE

High Courts24 Jul 2008Dismissed

Bharti Airtel Limited Vs Haryana Urban Development Authority and Others

Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 544

Haryana Urban Development (Disposal of Land and Buildings) Regulations, 1978 — Regulation 16, 16A, 16B, 2, 5Haryana Urban Development Authority Act, 1977 — Section 17, 2, 54, 56Telegraph Act, 1885 — Section 19B, 3(5) , 4

High Courts24 Jul 2008Dismissed

Shishu Pal Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 759

Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 120B, 302, 34

High Courts24 Jul 2008Dismissed

Commissioner of Income Tax Vs S.R.M. Cotton and Oil Mills

Punjab And Haryana At Chandigarh · (2008) 174 TAXMAN 503

Income Tax Act, 1961 — Section 260A

High Courts24 Jul 2008

Navneet Kaur Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 168 : (2009) 1 SLR 327

Constitution of India, 1950 — Article 226

High Courts23 Jul 2008

Sukhwinder Singh Vs The State of Punjab

Punjab And Haryana At Chandigarh · (2008) 07 P&H CK 0109

Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 54Penal Code, 1860 (IPC) — Section 120B, 409

High Courts23 Jul 2008

Balwant Rai Vs Kartar Chand

Punjab And Haryana At Chandigarh · (2008) 4 RCR(Civil) 689

High Courts23 Jul 2008Allowed

Takhat Singh Vs The State of Punjab

Punjab And Haryana At Chandigarh · (2008) 152 PLR 227 : (2009) 1 RCR(Criminal) 349

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 54

High Courts23 Jul 2008Dismissed

Bharpai and Another Vs The Financial Commissioner and Others

Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 1 : (2010) 5 RCR(Civil) 247

Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 10A, 19B, 24, 24A(2), 5APunjab Tenancy Act, 1887 — Section 84(U)

High Courts23 Jul 2008Dismissed

Dilawar Singh @ Kala Vs The State of Punjab

Punjab And Haryana At Chandigarh · (2008) 07 P&H CK 0002

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42, 50, 52, 55

High Courts22 Jul 2008

Kanvvar Kishore Jain Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 215

Criminal Procedure Code, 1973 (CrPC) — Section 256, 482Trade Marks Act, 1999 — Section 101, 102, 103, 104

High Courts22 Jul 2008

Kanwar Kishore Jain Vs State of Punjab and another

Punjab And Haryana At Chandigarh · (2008) 07 P&H CK 0070

High Courts22 Jul 2008Dismissed

Commissioner of Income Tax Vs Rajiv Garg, Siya Ram Garg, Sanjay Garg and Sushil Kumar Garg

Punjab And Haryana At Chandigarh · (2009) 224 CTR 321 : (2009) 313 ITR 256

Income Tax Act, 1961 — Section 260A, 271(1)(c)

High Courts22 Jul 2008Allowed

Lachhman Singh and Another Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2008) 152 PLR 589 : (2008) 4 RCR(Civil) 357

Land Acquisition Act, 1894 — Section 16, 4, 5A, 6, 9