Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15

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High Courts17 Jul 2008Dismissed

Commissioner of Income Tax Vs Moti Ram (Decd.) through L/H Dharam Pal

Punjab And Haryana At Chandigarh · (2008) 219 CTR 496 : (2009) 316 ITR 321

Income Tax Act, 1961 — Section 132, 139, 140, 143, 144

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High Courts16 Jul 2008Allowed

Jaswant Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 250

Criminal Procedure Code, 1973 (CrPC) — Section 173, 197, 420, 482Prevention of Corruption Act, 1988 — Section 13(1)(D), 13(2)(i), 19, 19(1)

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High Courts16 Jul 2008

Jasbir Singh Khangura Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2008) 152 PLR 217 : (2008) 3 RCR(Civil) 855

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High Courts16 Jul 2008Dismissed

Didar Masih and Others Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (2008) 152 PLR 108

Constitution of India, 1950 — Article 19

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High Courts16 Jul 2008

Deepa and others Vs State of Punjab and another

Punjab And Haryana At Chandigarh · (2008) 07 P&H CK 0041

Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9), 482Penal Code, 1860 (IPC) — Section 363, 366, 376

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High Courts15 Jul 2008Dismissed

Commissioner of Income Tax-II Vs Rockman Cycle Industries Ltd.

Punjab And Haryana At Chandigarh · (2009) 176 TAXMAN 21

Income Tax Act, 1961 — Section 260A, 28, 36

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High Courts15 Jul 2008

Balwinder Kaur Saini Vs Union of India (UOI) and Another

Punjab And Haryana At Chandigarh · (2008) 152 PLR 799 : (2008) 4 RCR(Civil) 422

Passports Act, 1967 — Section 10

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High Courts15 Jul 2008Dismissed

Gram Panchayat Vs Choe Reclamation Society and Others

Punjab And Haryana At Chandigarh · (2008) 151 PLR 784 : (2008) 4 RCR(Civil) 144

Punjab Village Common Lands (Regulation) Act, 1961 — Section 7

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High Courts15 Jul 2008Dismissed

Khanna Improvement Trust Vs The Income Tax Department and Others

Punjab And Haryana At Chandigarh · (2008) 152 PLR 111 : (2009) 1 RCR(Civil) 146

Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 4, 5

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High Courts15 Jul 2008Allowed

Jaswant Singh Vs The State of Punjab

Punjab And Haryana At Chandigarh · (2008) 151 PLR 578 : (2008) 4 RCR(Criminal) 28

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 52, 55, 57

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