High Courts09 Jul 2008
Sukhbeer Singh Vs Amarinder Singh
Punjab And Haryana At Chandigarh · (2008) 07 P&H CK 0133
General Clauses Act, 1897 — Section 10Limitation Act, 1877 — Section 5Representation of the People Act, 1951 — Section 81(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2008
2,153 judgments · page 49 of 108
High Courts09 Jul 2008Dismissed
Sukhdev Rice Mills Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 513(1) : (2009) 1 RCR(Civil) 313
High Courts09 Jul 2008Allowed
Satyadeep Chopra Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Criminal) 509
Criminal Procedure Code, 1973 (CrPC) — Section 451, 482Essential Commodities Act, 1955 — Section 3, 6, 6A, 6CPenal Code, 1860 (IPC) — Section 120B, 420, 467, 468
High Courts09 Jul 2008Dismissed
Ravinder Kumar Vs Karamjeet Kaur
Punjab And Haryana At Chandigarh · (2008) 4 CivCC 757 : (2008) 152 PLR 399 : (2008) 4 RCR(Civil) 250
Hindu Marriage Act, 1955 — Section 13B
High Courts09 Jul 2008
Commissioner of Income Tax Vs Pankaj Munjal Family Trust
Punjab And Haryana At Chandigarh · (2010) 326 ITR 286
Income Tax Act, 1961 — Section 143(3), 263
High Courts09 Jul 2008
Smt. Pamela Devi Opal and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 345 : (2008) 3 RCR(Civil) 949
Punjab Land Reforms Act, 1972 — Section 3(4)
High Courts08 Jul 2008
Commissioner of Wealth Tax Vs Shanti Parshad Jain and Others
Punjab And Haryana At Chandigarh · (2009) 222 CTR 246
High Courts08 Jul 2008Dismissed
Kuldip Singh and Others Vs Smt. Kaushalya Devi and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 936 : (2009) 5 RCR(Civil) 640
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(3), Order 23 Rule 1(5), Order 32 Rule 1, Order 32 Rule 10
High Courts08 Jul 2008Dismissed
Godara Wines Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 279 : (2009) 1 RCR(Civil) 281
Haryana Liquor Licence Rules, 1970 — Rule 5
High Courts08 Jul 2008Dismissed
Badri Nath Vs Amar Kaur
Punjab And Haryana At Chandigarh · (2008) 152 PLR 206 : (2008) 3 RCR(Civil) 866 : (2008) 2 RCR(Rent) 117
East Punjab Urban Rent Restriction Act, 1949 — Section 13B
High Courts08 Jul 2008
Harjeet Singh and Another Vs Amarjit Singh
Punjab And Haryana At Chandigarh · (2008) 4 CivCC 207 : (2008) 152 PLR 220 : (2008) 3 RCR(Civil) 884 : (2008) 3 RCR(Criminal) 900
Criminal Procedure Code, 1973 (CrPC) — Section 320Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts08 Jul 2008Dismissed
Pushpa and Another Vs Gurbax Singh and Another
Punjab And Haryana At Chandigarh · (2008) 152 PLR 207 : (2008) 3 RCR(Civil) 881 : (2008) 2 RCR(Rent) 153
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts07 Jul 2008Dismissed
Dharampal Vs Nand Singh
Punjab And Haryana At Chandigarh · (2008) 152 PLR 368 : (2009) 1 RCR(Civil) 646 : (2009) 1 RCR(Rent) 42
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts07 Jul 2008Dismissed
Commissioner of Income Tax, Karnal Vs Carpet India
Punjab And Haryana At Chandigarh · (2008) 174 TAXMAN 417
Income Tax Act, 1961 — Section 260A, 80HHC, 80HHC(1A), 80HHC(3A)
High Courts07 Jul 2008Allowed
Malook Chand Agro Oils Ltd. (In Liquidation) Vs Haryana Financial Corporation and Another
Punjab And Haryana At Chandigarh · (2008) 145 CompCas 298 : (2008) 151 PLR 619
High Courts07 Jul 2008
Vyas Exports Vs Commission of Customs, Mumbai and others
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Civil) 355
High Courts04 Jul 2008Dismissed
Sukhdev Singh alias Sukha Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 577
Penal Code, 1860 (IPC) — Section 302, 304
High Courts04 Jul 2008
Narender Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 152 PLR 262 : (2008) 4 RCR(Criminal) 513
Criminal Procedure Code, 1973 (CrPC) — Section 446Penal Code, 1860 (IPC) — Section 307, 353
High Courts04 Jul 2008Dismissed
Jeeto Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · (2008) 4 CivCC 148 : (2008) 151 PLR 781
Constitution of India, 1950 — Article 227
High Courts04 Jul 2008
State of Punjab Vs Partap Singh
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 159