High Courts08 Sept 2008Dismissed
Pawan Kumar and Another Vs Banwari and Others
Punjab And Haryana At Chandigarh · (2009) 1 CivCC 198 : (2008) 152 PLR 806 : (2008) 4 RCR(Civil) 572
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2008
2,153 judgments · page 33 of 108
High Courts08 Sept 2008Dismissed
Lt. Col. S.C. Duggal and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 653
Land Acquisition Act, 1894 — Section 4, 6
High Courts08 Sept 2008Dismissed
Rajendera Pal Mangal Vs Asstt. Collr., Cus. and C. Ex. Div., Ludhiana
Punjab And Haryana At Chandigarh · (2012) 276 ELT 479
Central Excises and Salt Act, 1944 — Section 9, 9CCriminal Procedure Code, 1973 (CrPC) — Section 245, 245(2)Income Tax Act, 1961 — Section 276, 277
High Courts08 Sept 2008Allowed
Kaka Singh and Nirmal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 741
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 52, 55, 57
High Courts05 Sept 2008Allowed
Dinesh Trading Company Vs Mahabir Parshad and Another
Punjab And Haryana At Chandigarh · (2009) 153 PLR 90 : (2008) 4 RCR(Civil) 869 : (2008) 2 RCR(Rent) 467
High Courts05 Sept 2008
Government College Vs Presiding Officer and Another
Punjab And Haryana At Chandigarh · (2009) 2 LLJ 406 : (2009) 3 RCR(Civil) 392 : (2009) 8 SLR 749
Industrial Disputes Act, 1947 — Section 2(oo)(bb), 25F
High Courts05 Sept 2008Allowed
Nagesh Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 299
Constitution of India, 1950 — Article 226, 311, 311(2)Penal Code, 1860 (IPC) — Section 406, 420
High Courts05 Sept 2008Allowed
Niranjan Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 361
Penal Code, 1860 (IPC) — Section 231, 232, 233, 234, 235
High Courts05 Sept 2008
Ashok Kumar Vs Municipal Corporation
Punjab And Haryana At Chandigarh · (2009) 153 PLR 249
High Courts04 Sept 2008Allowed
Mohinder Mohan and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Criminal) 567
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 17, 18, 29, 3(k)(i), 30(3)
High Courts04 Sept 2008
Sukhbir Chand Vs The Chief Manager and Others
Punjab And Haryana At Chandigarh · (2009) 2 LLJ 361 : (2008) 152 PLR 526 : (2008) 4 RCR(Civil) 328
High Courts04 Sept 2008
Executive Engineer and Another Vs Presiding Officer and Another
Punjab And Haryana At Chandigarh · (2009) 2 LLJ 464 : (2009) 3 RCR(Civil) 395
Industrial Disputes Act, 1947 — Section 25F
High Courts04 Sept 2008
Gram Panchayat Bassi Sekhan Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 252 : (2009) 1 RCR(Civil) 242
Punjab Municipal Act, 1911 — Section 5(2)
High Courts04 Sept 2008Dismissed
Anjali Sindhu and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 665 : (2009) 1 RCR(Civil) 394
High Courts04 Sept 2008
Superintending Engineer, P.W.D., B and R Vs Surender and Another
Punjab And Haryana At Chandigarh · (2009) 120 FLR 503 : (2009) 2 LLJ 582 : (2008) 152 PLR 700
Constitution of India, 1950 — Article 12, 14, 16Industrial Disputes Act, 1947 — Section 11A, 2, 25, 25F, 25G
High Courts04 Sept 2008
Surinder Kumar Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 30
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1), 25F
High Courts03 Sept 2008Dismissed
Monia Vs Sohan Singh Dhesi and Another
Punjab And Haryana At Chandigarh · (2008) 32 CriminalCC 164
Penal Code, 1860 (IPC) — Section 323, 498A
High Courts03 Sept 2008Dismissed
Karnail Kaur Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 99 : (2009) 1 RCR(Civil) 248
Constitution of India, 1950 — Article 243T, 334
High Courts03 Sept 2008Dismissed
Puja Mechanical Works and Another Vs Pooja Machines (P) Ltd.
Punjab And Haryana At Chandigarh · (2009) 154 PLR 116 : (2009) 1 RCR(Civil) 372
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts03 Sept 2008Dismissed
Rami Saini Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 250
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226, 227