High Courts10 Sept 2008Allowed
Savinder Kaur and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 414 : (2009) 153 PLR 262 : (2009) 1 RCR(Civil) 213
Constitution of India, 1950 — Article 226, 227, 243D
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2008
2,153 judgments · page 32 of 108
High Courts09 Sept 2008Dismissed
Satya Devi Vs Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2009) 120 FLR 680 : (2009) 2 LLJ 359 : (2009) 3 RCR(Civil) 390 : (2009) 8 SLR 745
High Courts09 Sept 2008
CWT Vs Meenakshi Mahajan
Punjab And Haryana At Chandigarh · (2008) 175 TAXMAN 289
Wealth Tax Act, 1957 — Section 27
High Courts09 Sept 2008
Suresh Vs Jaibir
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 89 : (2009) 154 PLR 86 : (2009) 1 RCR(Civil) 613 : (2009) 1 RCR(Criminal) 621
Hindu Marriage Act, 1955 — Section 13Protection of Women from Domestic Violence Act, 2005 — Section 12, 18
High Courts09 Sept 2008Allowed
Commissioner of Income Tax-I Vs Kanin (India) Behind Aarti Steels Ltd.
Punjab And Haryana At Chandigarh · (2009) 176 TAXMAN 162
Income Tax Act, 1961 — Section 260A, 80I
High Courts09 Sept 2008Dismissed
Jaswinder Singh and Others Vs Jit Kaur and Others
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 547 : (2009) 3 PLR 568 : (2009) 1 RCR(Civil) 170
Criminal Procedure Code, 1973 (CrPC) — Section 151
High Courts09 Sept 2008Dismissed
Mukhtiar Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 2009 P&H 39 : (2009) 153 PLR 260 : (2009) 1 RCR(Civil) 582
Constitution of India, 1950 — Article 226, 227
High Courts09 Sept 2008
Surjit singh Vs Jasmel Kaur & Anr
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Civil) 463
High Courts09 Sept 2008
Sat Narain Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2010) 320 ITR 448 : (2009) 183 TAXMAN 401
Income Tax Act, 1961 — Section 148
High Courts09 Sept 2008Dismissed
Commissioner of C. Ex. Vs B.H.P. Engineers Ltd.
Punjab And Haryana At Chandigarh · (2010) 18 STR 697
Central Excises and Salt Act, 1944 — Section 35F, 35G
High Courts09 Sept 2008Dismissed
Dr. Avtar Singh Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 182 TAXMAN 61
Income Tax Act, 1961 — Section 147, 260
High Courts09 Sept 2008
Commissioner of Wealth Tax Vs Shammi Bansal
Punjab And Haryana At Chandigarh · (2008) 09 P&H CK 0035
Wealth Tax Act, 1957 — Section 2, 27
High Courts09 Sept 2008Dismissed
Raj Oversease Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 317 ITR 215
Income Tax Act, 1961 — Section 260A, 80IB
High Courts09 Sept 2008
Libra Bus Service (P) Ltd. Vs Pushpa Devi and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 335 : (2010) 5 RCR(Civil) 616 : (2008) 3 RCR(Civil) 766
COMPANIES ACT, 1956 — Section 149, 96
High Courts09 Sept 2008Allowed
Jai Karan Sharma Vs Ram Kumar
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 83 : (2009) 1 RCR(Civil) 546
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts08 Sept 2008Dismissed
State of Haryana Vs Sant Lal
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 631
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Prevention of Corruption Act, 1988 — Section 13(1)
High Courts08 Sept 2008Dismissed
Sony India Pvt. Ltd. Vs Municipal Council and Another
Punjab And Haryana At Chandigarh · (2009) 153 PLR 257 : (2009) 1 RCR(Civil) 245
Constitution of India, 1950 — Article 226
High Courts08 Sept 2008
Abas Ali Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 09 P&H CK 0134
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 25, 35, 60
High Courts08 Sept 2008
Mangal Singh|Dhanna Singh Vs Stale of Punjab|The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 09 P&H CK 0123
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 54
High Courts08 Sept 2008
Mangal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 429