High Courts15 Sept 2008
Malkiat Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 32 CriminalCC 191
Criminal Procedure Code, 1973 (CrPC) — Section 482Electricity Act, 1910 — Section 39
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2008
2,153 judgments · page 31 of 108
High Courts12 Sept 2008
Munish Gupta Vs Union of India and others
Punjab And Haryana At Chandigarh · (2009) 2 PLR 110 : (2009) 1 RCR(Civil) 365
High Courts12 Sept 2008
Sukhdev Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 434 : (2009) 1 PLR 192 : (2009) 1 RCR(Civil) 486
High Courts12 Sept 2008Allowed
Ishaq and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 788 : (2009) 1 RCR(Civil) 674
High Courts12 Sept 2008Allowed
Mohinder Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 09 P&H CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 446Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts12 Sept 2008Allowed
Sukhdev Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 434 : (2009) 153 PLR 192
Punjab Panchayati Raj Act, 1994 — Section 13A
High Courts12 Sept 2008
State of Punjab Vs Hari Dass (deceased) through his L.Rs
Punjab And Haryana At Chandigarh · (2009) 3 LLR 572 : (2009) 2 RCR(Civil) 670
High Courts12 Sept 2008Dismissed
Amrik Singh Vs Punjab State Election Commission and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 191
Constitution of India, 1950 — Article 226
High Courts12 Sept 2008Dismissed
Mangat Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 195 : (2009) 3 RCR(Civil) 664
Constitution of India, 1950 — Article 226, 227
High Courts12 Sept 2008
Om Parkash Sharma and others Vs Jagatjit Singh Ahluwalia
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 496
Penal Code, 1860 (IPC) — Section 109, 494, 495
High Courts12 Sept 2008Allowed
Raja alias Dharamraj Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 183
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 354, 376, 450
High Courts11 Sept 2008Allowed
Gammi @ Gama Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 1
Criminal Procedure Code, 1973 (CrPC) — Section 468, 469, 473Penal Code, 1860 (IPC) — Section 148, 149, 182, 342, 363
High Courts11 Sept 2008Dismissed
Jagmal Vs Land Acquisition Collector and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 796 : (2009) 2 RCR(Civil) 349
Land Acquisition Act, 1894 — Section 4
High Courts11 Sept 2008Dismissed
Hari Kishan Arora Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 32 : (2009) 1 RCR(Civil) 524
Constitution of India, 1950 — Article 226, 227
High Courts11 Sept 2008Dismissed
Kamal Raj Bansal Vs Rajpaul Singh
Punjab And Haryana At Chandigarh · (2008) 152 PLR 792 : (2008) 4 RCR(Civil) 547 : (2008) 2 RCR(Rent) 376
East Punjab Urban Rent Restriction Act, 1949 — Section 13B
High Courts11 Sept 2008
Varsha Vs The Secretary, Board of School Education
Punjab And Haryana At Chandigarh · (2008) 152 PLR 528
High Courts11 Sept 2008Dismissed
Vikas W.S.P. Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2008) 307 ITR 304 : (2009) 177 TAXMAN 142
Evidence Act, 1872 — Section 114Income Tax Act, 1961 — Section 10B, 145, 260A, 40A
High Courts11 Sept 2008Dismissed
Raj Kumar and Another Vs Badri Parshad and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 649 : (2008) 4 RCR(Civil) 543 : (2008) 2 RCR(Rent) 371
High Courts10 Sept 2008
Gurlal Singh Vs Mata Gurmail Kaur Charitable Trust (Regd.) and Another
Punjab And Haryana At Chandigarh · (2008) 152 PLR 320
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts10 Sept 2008Dismissed
Punjab Beej Bhandar Vs Kumar Fertilizers
Punjab And Haryana At Chandigarh · (2009) 1 CivCC 459 : (2009) 3 PLR 598 : (2009) 1 RCR(Civil) 299 : (2008) 2 RCR(Rent) 603
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(2)