High Courts19 Sept 2008
Hargopal Vs Hem Raj
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 182 : (2009) 1 RCR(Civil) 637 : (2009) 1 RCR(Rent) 56
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2008
2,153 judgments · page 29 of 108
High Courts19 Sept 2008
Om Parkash Vs Golden Forest India Ltd.
Punjab And Haryana At Chandigarh · (2009) 153 PLR 84 : (2008) 4 RCR(Civil) 817
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts19 Sept 2008Allowed
Jagmohan Lal Jain Vs Sangeeta Jain and Another
Punjab And Haryana At Chandigarh · (2009) 154 PLR 88
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts19 Sept 2008Dismissed
Kuldeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 698 : (2010) 2 RCR(Criminal) 45
Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 161, 293, 296, 313Evidence Act, 1872 — Section 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 54
High Courts19 Sept 2008Dismissed
Ram Parshad Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 36
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 43, 50
High Courts19 Sept 2008Allowed
Bhola Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 754
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15(c)Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 342
High Courts19 Sept 2008Dismissed
Amit Angra Vs Kanchand
Punjab And Haryana At Chandigarh · (2009) 3 PLR 663 : (2009) 5 RCR(Civil) 625
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts19 Sept 2008Dismissed
Inderjit Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 452
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 54
High Courts19 Sept 2008Dismissed
Satnam Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 698
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 54
High Courts19 Sept 2008Allowed
Raja alias Raj Singh alias Sukhmeet Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 747
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 54, 9
High Courts18 Sept 2008Allowed
Harjinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) CriLJ 1426 : (2009) 1 ILR (P&H) 309 : (2009) 153 PLR 298 : (2009) 1 RCR(Criminal) 983
Constitution of India, 1950 — Article 142, 161, 226, 72Criminal Procedure Code, 1973 (CrPC) — Section 432Penal Code, 1860 (IPC) — Section 149, 302, 304, 34
High Courts18 Sept 2008Allowed
Gauri Singla Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 524 : (2009) 1 RCR(Civil) 293
Stamp Act, 1899 — Section 47
High Courts18 Sept 2008Dismissed
Radha Nair (Smt.) Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (2009) 2 LLJ 115 : (2010) 2 RCR(Civil) 30
Industrial Disputes Act, 1947 — Section 25F
High Courts18 Sept 2008Dismissed
Baljit Singh and Others Vs The Special Secretary (Appeals), Cooperation Department and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 53
Punjab Co-operative Societies Act, 1961 — Section 69
High Courts18 Sept 2008
Ram Paul Goel Dead Through L.Rs. Vs Pawan Kumar (Dr.)
Punjab And Haryana At Chandigarh · (2005) 4 Law Herald 776 : (2010) 5 RCR(Civil) 625
Evidence Act, 1872 — Section 63
High Courts18 Sept 2008Dismissed
Sukhjit Singh Cheema, Advocate and Others Vs Punjab Urban Planning and Development Authority and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 484 : (2009) 1 RCR(Civil) 337
Stamp Act, 1899 — Section 2, 3, 47, 75
High Courts18 Sept 2008
Union Territory Vs Permanent Lok Adalat and Another
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 424 : (2008) 152 PLR 559 : (2009) 1 RCR(Civil) 410
Legal Services Authorities Act, 1987 — Section 22A(b)
High Courts17 Sept 2008Allowed
Sham Labhaya Vs Punjab State Electricity and Another
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 495 : (2009) 3 SLR 132
Punjab State Electricity Board (Revised Pay) Regulations, 1988 — Regulation 8
High Courts17 Sept 2008Dismissed
Vidya Rattan Taneja and Another Vs Ram Lal Sachdeva and Another
Punjab And Haryana At Chandigarh · (2009) 154 PLR 96 : (2009) 1 RCR(Civil) 639 : (2008) 2 RCR(Rent) 516 : (2009) 1 RCR(Rent) 52
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts17 Sept 2008
Commissioner of Income Tax Vs Sukhpal Singh
Punjab And Haryana At Chandigarh · (2009) 177 TAXMAN 309