High Courts29 Aug 2008Allowed

Ramesh Chander Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 641 : (2009) 2 SLR 476

Constitution of India, 1950 — Article 14, 16, 226, 227Industrial Disputes (Central) Rules, 1957 — Rule 78Industrial Disputes Act, 1947 — Section 25F, 25G, 25H