High Courts25 Jan 2007
National Insurance Company Ltd. Vs Lakhwinder Singh and others
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 40 : (2007) 4 CivCC 40 : (2007) 3 RCR(Civil) 687
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 87 of 93
High Courts25 Jan 2007
National Insurance Company Ltd. Vs Sukhdev Singh
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Civil) 153
High Courts25 Jan 2007Dismissed
Punjab State Civil Supplies Corporation (PUNSUP) Vs Deepak Kumar and Another
Punjab And Haryana At Chandigarh · (2007) 147 PLR 175 : (2007) 2 RCR(Criminal) 550
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts25 Jan 2007Allowed
Amar Nath and Another Vs Atma Ram
Punjab And Haryana At Chandigarh · (2007) 21 CriminalCC 417
Penal Code, 1860 (IPC) — Section 120B, 419, 467, 468, 471
High Courts24 Jan 2007Dismissed
Amar Nath and Others Vs Munish Kumar and Another
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 276 : (2007) 2 CivCC 276 : (2007) 1 RCR(Civil) 836 : (2007) 1 RCR(Rent) 215
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(1)(a)(i), 13(3)(a)(i)
High Courts24 Jan 2007Allowed
Mohinder Singh Vs Surinder Kaur and Others
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 89 : (2007) 2 CivCC 89 : (2007) 1 RCR(Rent) 211
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts24 Jan 2007
Mohinder Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) CriLJ 2478 : (2007) 2 RCR(Criminal) 227
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 304
High Courts24 Jan 2007Allowed
Narender Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 139
Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 313Penal Code, 1860 (IPC) — Section 409
High Courts24 Jan 2007Dismissed
Haryana State Agricultural Marketing Board Vs Satnarain and Another
Punjab And Haryana At Chandigarh · (2007) 3 ARBLR 505 : (2007) 146 PLR 527
Partnership Act, 1932 — Section 69
High Courts24 Jan 2007Dismissed
INFOTECH 2000 India Limited and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 58 : (2007) 146 PLR 420 : (2007) 3 RCR(Civil) 65
High Courts24 Jan 2007
Minny Thind Vs Bimla Devi and others
Punjab And Haryana At Chandigarh · (2007) 2 PLR 333 : (2007) 2 RCR(Civil) 203
High Courts24 Jan 2007
Sudarshan Singh & Ors. Vs Pritpal Singh & Ors.
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Civil) 18
High Courts24 Jan 2007Allowed
Rajesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 22 CriminalCC 478
Penal Code, 1860 (IPC) — Section 366, 376(2)(g)
High Courts24 Jan 2007Allowed
Kamaljit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 178
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 342, 376, 506
High Courts23 Jan 2007Dismissed
Rakesh Kumar Vs Ms. Ashima Kumar
Punjab And Haryana At Chandigarh · AIR 2007 P&H 63 : (2007) 2 RCR(Civil) 786
Arbitration Act, 1940 — Section 30, 33Civil Procedure Code, 1908 (CPC) — Section 13, 20Hindu Marriage Act, 1955 — Section 19
High Courts23 Jan 2007Allowed
Bhupesh Kumar Sharma and Others Vs Manohar Kumari and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 50 : (2007) 2 RCR(Civil) 784
High Courts23 Jan 2007
Commissioner of Income Tax Vs Semiconductor Complex Ltd.
Punjab And Haryana At Chandigarh · (2007) 208 CTR 462 : (2007) 292 ITR 36 : (2007) 160 TAXMAN 384
Income Tax Act, 1961 — Section 10, 201, 260A
High Courts23 Jan 2007Dismissed
Kamal Kishore Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 502 : (2007) 2 RCR(Civil) 331
Constitution of India, 1950 — Article 14
High Courts23 Jan 2007
Girdhari Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 988
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts23 Jan 2007Dismissed
Om Parkash and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 712
Penal Code, 1860 (IPC) — Section 107, 306, 34, 406, 498A