High Courts01 Feb 2007
Commissioner of Income Tax Vs Ashoka Steel Industries and Flour Mills
Punjab And Haryana At Chandigarh · (2007) 293 ITR 192 : (2008) 173 TAXMAN 67
Income Tax Act, 1961 — Section 256, 40A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 86 of 93
High Courts01 Feb 2007
Commissioner of Income Tax Vs Raj and San Deeps Ltd.
Punjab And Haryana At Chandigarh · (2007) 293 ITR 12
Income Tax Act, 1961 — Section 43B
High Courts01 Feb 2007Dismissed
Pal Singh alias Pali Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 706
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 148, 149, 201, 302, 307
High Courts01 Feb 2007
State of Punjab Vs Gurcharan Singh @ Happy
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 239
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 129, 161, 173, 313, 366Penal Code, 1860 (IPC) — Section 120B, 302
High Courts31 Jan 2007Dismissed
Bant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 610
Criminal Procedure Code, 1973 (CrPC) — Section 304, 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts31 Jan 2007
Praveen Vs Raj Kumar Kakkar and Others
Punjab And Haryana At Chandigarh · (2008) ACJ 2001 : (2007) 2 RCR(Civil) 753
High Courts31 Jan 2007Allowed
Jai Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 143
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 366, 376, 376(g)
High Courts31 Jan 2007Dismissed
Manjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 149 PLR 269
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts31 Jan 2007
Municipal Corporation and Another Vs Suresh and Others
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 645 : (2007) 147 PLR 682 : (2007) 3 RCR(Civil) 7
Civil Procedure Code, 1908 (CPC) — Section 148, 149, 151
High Courts31 Jan 2007
The State of Punjab Vs Sher Singh Sher Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2007) 01 P&H CK 0099
Arms Act, 1959 — Section 2, 2(1), 25, 27, 27(1)Arms Rules, 1962 — Rule 3Criminal Procedure Code, 1973 (CrPC) — Section 157, 161, 313, 366
High Courts31 Jan 2007Dismissed
Joginder Singh and Another Vs Municipality Bareta and Another
Punjab And Haryana At Chandigarh · (2007) 147 PLR 140 : (2007) 2 RCR(Civil) 755
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts31 Jan 2007Allowed
Parlhad and etc. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 01 P&H CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 34, 342, 392, 395, 397
High Courts31 Jan 2007Allowed
Baljinder Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 207
Criminal Procedure Code, 1973 (CrPC) — Section 427Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 16Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 7
High Courts30 Jan 2007
Harpal Singh Vs Asst.Collector, 2nd Grade and another
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Civil) 13
High Courts30 Jan 2007Dismissed
Lal Chand Vs Sukhwinder Singh Dhillon Tehsildar
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 258
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 120B, 34, 420, 465, 466
High Courts30 Jan 2007Dismissed
Kanak Ram and Others Vs Chanan Singh and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 498 : (2007) 2 RCR(Civil) 213
High Courts30 Jan 2007Dismissed
M/s. Khalsa Beej Bhandar, Nawanshahr Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 270
Criminal Procedure Code, 1973 (CrPC) — Section 362, 482Insecticides Act, 1968 — Section 17, 18, 29(1)(a), 3(k)(i), 33
High Courts29 Jan 2007Allowed
Makra Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 143
Penal Code, 1860 (IPC) — Section 399, 402
High Courts25 Jan 2007Dismissed
Gurdial Kaur Vs Dalbir Singh and Another
Punjab And Haryana At Chandigarh · (2007) 20 CriminalCC 33
Penal Code, 1860 (IPC) — Section 323, 364
High Courts25 Jan 2007Dismissed
Mohan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 147 PLR 792 : (2007) 4 RCR(Criminal) 705
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 25, 50