High Courts05 Feb 2007
Jagdish and another Vs Shiv Kumar
Punjab And Haryana At Chandigarh · (2007) 2 ICC 805 : (2007) 1 PLR 814 : (2007) 2 RCR(Civil) 684 : (2007) 1 RCR(Rent) 411
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 85 of 93
High Courts05 Feb 2007
Pritam Singh Vs Jaspal Singh
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Civil) 625
High Courts05 Feb 2007Dismissed
The State of Punjab Vs Subash Chander and Others
Punjab And Haryana At Chandigarh · (2007) 02 P&H CK 0071
Penal Code, 1860 (IPC) — Section 304B
High Courts05 Feb 2007Dismissed
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) CriLJ 1930
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts05 Feb 2007Allowed
Harbans Singh and Others Vs Smt. Sowinder Kaur and Others
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 321 : (2007) 146 PLR 739 : (2007) 2 RCR(Civil) 146
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts05 Feb 2007
Shanti Devi and Others Vs Smt. Tarawati and Another
Punjab And Haryana At Chandigarh · (2007) 02 P&H CK 0033
Contract Act, 1872 — Section 182, 183, 184, 185, 186Evidence Act, 1872 — Section 118Powers of Attorney Act, 1882 — Section 1A, 2
High Courts05 Feb 2007Dismissed
Electra (Jaipur) Ltd. Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2007) 4 ARBLR 517 : (2007) 2 RCR(Civil) 615
Arbitration Act, 1940 — Section 4, 8
High Courts05 Feb 2007Dismissed
Gursharanjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 249
Penal Code, 1860 (IPC) — Section 302, 304, 304A, 337, 338
High Courts05 Feb 2007Allowed
Padam Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 20 CriminalCC 1002
Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 494
High Courts02 Feb 2007Dismissed
Mohinder Singh and Others Vs Shangara Singh and Another
Punjab And Haryana At Chandigarh · AIR 2007 P&H 127
High Courts01 Feb 2007Allowed
Ajaib Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 445
Criminal Procedure Code, 1973 (CrPC) — Section 446
High Courts01 Feb 2007Allowed
Kaur Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 633
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42
High Courts01 Feb 2007
Suraj Mal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 581
Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3(1)(c)Penal Code, 1860 (IPC) — Section 363, 366
High Courts01 Feb 2007
Rakesh Kumar Jain Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 02 P&H CK 0131
Criminal Procedure Code, 1973 (CrPC) — Section 439Essential Commodities Act, 1955 — Section 10, 7Penal Code, 1860 (IPC) — Section 120B, 20, 467, 468, 471
High Courts01 Feb 2007
Commissioner of Income Tax Vs Anupam Kapoor
Punjab And Haryana At Chandigarh · (2007) 212 CTR 491 : (2008) 299 ITR 179
Income Tax Act, 1961 — Section 143, 147, 148
High Courts01 Feb 2007
Commissioner of Income Tax, Patiala Vs Smt. Vidya Devi Amloh
Punjab And Haryana At Chandigarh · (2007) 02 P&H CK 0117
Income Tax Act, 1961 — Section 144, 148, 256(1)
High Courts01 Feb 2007
Ratti Woollen Mills Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 9 VST 105
Constitution of India, 1950 — Article 226Punjab General Sales Tax Act, 1948 — Section 12
High Courts01 Feb 2007Dismissed
Commissioner of C. Ex. Vs Satish Metal Co.
Punjab And Haryana At Chandigarh · (2007) 210 ELT 341
Central Excises and Salt Act, 1944 — Section 35GCustoms Tariff Act, 1975 — Section 3
High Courts01 Feb 2007Dismissed
The Deputy Inspector General of Police, Ambala Range Vs Randhir Singh, Ex. Constable No. 60
Punjab And Haryana At Chandigarh · (2007) 02 P&H CK 0072
High Courts01 Feb 2007Dismissed
State of Punjab Vs Paramjit Singh etc.
Punjab And Haryana At Chandigarh · (2007) 02 P&H CK 0069
Penal Code, 1860 (IPC) — Section 120B, 302, 404