High Courts22 Jan 2007Dismissed
Dalbir Singh alias Beera Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 20 CriminalCC 166
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 88 of 93
High Courts22 Jan 2007Dismissed
Commissioner of Income Tax Vs Ram Kumar
Punjab And Haryana At Chandigarh · (2007) 01 P&H CK 0132
Income Tax Act, 1961 — Section 132, 143, 260A, 49, 55
High Courts22 Jan 2007Allowed
State of Haryana Vs Surat Singh and Another
Punjab And Haryana At Chandigarh · (2007) 01 P&H CK 0125
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 307, 323, 34
High Courts22 Jan 2007Dismissed
Baldev Krishan and Another Vs Shiv Kumar Saggar
Punjab And Haryana At Chandigarh · (2007) 147 PLR 12
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts22 Jan 2007
Balwinder Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Civil) 623
High Courts22 Jan 2007Dismissed
Commissioner of C. Ex. Vs Modi Oil and General Mills
Punjab And Haryana At Chandigarh · (2007) 210 ELT 342
Central Excises and Salt Act, 1944 — Section 11B, 12B, 12C, 35G, 3A
High Courts22 Jan 2007
Raman Finance Corporation Vs Harmeet Singh
Punjab And Haryana At Chandigarh · (2007) 2 ALD(Cri) 5 : (2007) 3 BC 647
Evidence Act, 1872 — Section 4Negotiable Instruments Act, 1881 (NI) — Section 118, 138
High Courts22 Jan 2007Dismissed
Kuldip Babbar Vs State (Chandigarh Administration), thru. its Home Secretary
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 252
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 197, 482Penal Code, 1860 (IPC) — Section 109, 114, 116, 118, 119
High Courts21 Jan 2007Dismissed
Commissioner of C. Ex. Vs Osaka Alloys and Steels Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2007) 01 P&H CK 0042
Central Excises and Salt Act, 1944 — Section 35G
High Courts19 Jan 2007
Mukesh Kumar Vs Santosh Kumari and others
Punjab And Haryana At Chandigarh · (2007) 1 ILR (P&H) 621 : (2007) 1 PLR 801 : (2007) 2 RCR(Civil) 692 : (2007) 1 RCR(Rent) 422
High Courts19 Jan 2007
Avery Cycle Industries Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2007) 292 ITR 493
Income Tax Act, 1961 — Section 254, 260A
High Courts19 Jan 2007Allowed
Balwinder Kaur Vs Gurmukh Singh
Punjab And Haryana At Chandigarh · AIR 2007 P&H 74 : (2007) 2 CivCC 587 : (2007) 2 CivCC 587 : (2007) 3 RCR(Civil) 433
Hindu Marriage Act, 1955 — Section 11, 12, 13, 15, 16Penal Code, 1860 (IPC) — Section 494Special Marriage Act, 1954 — Section 16
High Courts19 Jan 2007
State of Haryana Vs Malu Ram and another
Punjab And Haryana At Chandigarh · (2007) 3 PLR 370
High Courts19 Jan 2007Allowed
Mrs. Meena Kumari and Another Vs General Public and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 51 : (2007) 4 CivCC 165 : (2007) 4 CivCC 165 : (2007) 5 RCR(Civil) 662
Civil Procedure Code, 1908 (CPC) — Section 152Succession Act, 1925 — Section 372
High Courts19 Jan 2007
Sukhbir Singh and etc. Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2007) CriLJ 2698
Criminal Procedure Code, 1973 (CrPC) — Section 407Penal Code, 1860 (IPC) — Section 120B, 323, 34, 344, 364
High Courts19 Jan 2007
Ranbir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 708
Penal Code, 1860 (IPC) — Section 398, 401
High Courts18 Jan 2007Dismissed
Rajendra Nath Datt and Others Vs Union Territory and Another
Punjab And Haryana At Chandigarh · (2007) 2 DMC 447 : (2007) 2 RCR(Criminal) 254
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 406, 498A, 506
High Courts18 Jan 2007
Badal alias Vicky Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 01 P&H CK 0126
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 361, 366A, 376, 419
High Courts18 Jan 2007Dismissed
State of Punjab Vs Nasib Singh and Others
Punjab And Haryana At Chandigarh · (2007) 2 DMC 245
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts18 Jan 2007
Max Estates Limited and Another Vs Malsi Estates Limited
Punjab And Haryana At Chandigarh · (2008) 141 CompCas 341 : (2007) 146 PLR 395 : (2008) 86 SCL 219
COMPANIES ACT, 1956 — Section 391, 394