High Courts23 Feb 2007Allowed
Ramji Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 21 CriminalCC 955
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 80 of 93
High Courts22 Feb 2007Dismissed
Parkash and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 20 CriminalCC 896
Constitution of India, 1950 — Article 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 32A
High Courts22 Feb 2007Dismissed
State of Punjab Vs Kuldip Singh and Others
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 686
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 325, 326
High Courts22 Feb 2007
Garg Steel Vs Punjab Financial Corporation and Others
Punjab And Haryana At Chandigarh · (2007) 02 P&H CK 0110
High Courts22 Feb 2007
Jasbir Singh Gill @ Dimpa Vs The Election Commission of India and Another
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Civil) 502
Constitution of India, 1950 — Article 136, 226, 324, 329
High Courts22 Feb 2007
O.N.S. Knitwear (P) Limited (In Liquidation) Vs Dilbagh Singh and Another
Punjab And Haryana At Chandigarh · (2007) 146 PLR 525
Contract Act, 1872 — Section 140, 141
High Courts22 Feb 2007
Suman Lata and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 02 P&H CK 0093
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts22 Feb 2007Allowed
Dr. Gurcharan Singh Vs Punjabi University and Others
Punjab And Haryana At Chandigarh · (2007) 02 P&H CK 0067
Constitution of India, 1950 — Article 226, 227
High Courts22 Feb 2007Allowed
Prithvi Raj Sehgal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 460 : (2007) 3 RCR(Criminal) 438
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190Penal Code, 1860 (IPC) — Section 406, 498A, 506
High Courts22 Feb 2007
Er Inderjit Singh Bajwa Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 02 P&H CK 0048
High Courts22 Feb 2007
Jugraj Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 276
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 173, 307, 313, 319Penal Code, 1860 (IPC) — Section 304, 307, 34
High Courts22 Feb 2007Dismissed
Parkash and Others Vs Sate of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 275
Constitution of India, 1950 — Article 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 32A
High Courts22 Feb 2007
Commissioner of Income Tax Vs Gurdaspur Hardochhanni Co-op. L/C Society
Punjab And Haryana At Chandigarh · (2008) 303 ITR 145 : (2007) 164 TAXMAN 607
Income Tax Act, 1961 — Section 256, 80P
High Courts22 Feb 2007Dismissed
State of Haryana Vs Prem Singh
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 540
Penal Code, 1860 (IPC) — Section 307, 324, 452
High Courts21 Feb 2007Allowed
Sushil Rani Vs Attam Parkash
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Civil) 396
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 17
High Courts21 Feb 2007Dismissed
Narender alias Mota Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 02 P&H CK 0118
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313
High Courts21 Feb 2007Dismissed
Om Metals and Minerals (P) Ltd. Vs The Haryana State Minor Irrigation and Tubewell Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (2007) 02 P&H CK 0113
Arbitration Act, 1940 — Section 20, 37
High Courts21 Feb 2007Dismissed
Union of India (UOI) Vs Hindustan Gum and Chemicals Ltd. and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 696 : (2007) 3 RCR(Civil) 73
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts21 Feb 2007Dismissed
Satyapal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) CriLJ 2095 : (2007) 2 RCR(Criminal) 695
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354, 376
High Courts21 Feb 2007
Mukhtiar Singh and Others Vs Karnail Kaur and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 413 : (2007) 3 RCR(Criminal) 475
Criminal Procedure Code, 1973 (CrPC) — Section 107, 125, 151, 173, 482