High Courts02 Mar 2007Dismissed
Manpreet Kaur Dhaliwal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 138
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 302, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 78 of 93
High Courts02 Mar 2007
Hari Singh @ Bhuria Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 21 CriminalCC 898
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts01 Mar 2007
Harbans Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 511
Criminal Procedure Code, 1973 (CrPC) — Section 319, 439Penal Code, 1860 (IPC) — Section 304B, 34
High Courts01 Mar 2007
Gurmeet Singh alias Kala Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 03 P&H CK 0174
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 148, 149, 364, 383, 384
High Courts01 Mar 2007Dismissed
Smt. Tej Kaur Vs Smt. Sarbjit Kaur
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 464 : (2007) 3 RCR(Civil) 333
High Courts01 Mar 2007Dismissed
Binder Singh Vs Babu Ram
Punjab And Haryana At Chandigarh · (2007) 4 PLR 30 : (2007) 3 RCR(Civil) 495
Constitution of India, 1950 — Article 227
High Courts01 Mar 2007
State of Punjab and Another Vs Mahavir Vanaspati Company and Another
Punjab And Haryana At Chandigarh · (2007) 8 VST 398
Punjab General Sales Tax Act, 1948 — Section 21
High Courts01 Mar 2007
Commissioner of Income Tax Vs Smt. Santosh Mahey
Punjab And Haryana At Chandigarh · (2007) 213 CTR 469 : (2007) 293 ITR 573
Income Tax Act, 1961 — Section 129, 245H, 246, 253, 271
High Courts01 Mar 2007
Sham Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 5
National Council for Teacher Education Act, 1993 — Section 1
High Courts01 Mar 2007Allowed
Adarsh Kumar Kanda Vs Gurcharan Singh Bedi
Punjab And Haryana At Chandigarh · (2007) 4 PLR 233 : (2007) 2 RCR(Rent) 107
East Punjab Urban Rent Restriction Act, 1949 — Section 13B
High Courts01 Mar 2007Allowed
Maha Singh Vs Director, Consolidation and Another
Punjab And Haryana At Chandigarh · (2007) 4 PLR 28 : (2007) 3 RCR(Civil) 494
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts01 Mar 2007Dismissed
Smt. Santosh Vs Smt. Krishna
Punjab And Haryana At Chandigarh · (2007) 4 PLR 282 : (2007) 3 RCR(Civil) 686
Constitution of India, 1950 — Article 227
High Courts01 Mar 2007
Chiranji Lal Gupta Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2007) 03 P&H CK 0058
Arbitration Act, 1940 — Section 20Arbitration and Conciliation Act, 1996 — Section 11Constitution of India, 1950 — Article 136
High Courts01 Mar 2007
Commissioner of Income Tax Vs Guru Nanak Construction Co.
Punjab And Haryana At Chandigarh · (2007) 294 ITR 294
Income Tax Act, 1961 — Section 132, 147
High Courts01 Mar 2007Dismissed
Commissioner of C. Ex. Vs Bharat Box Factory Ltd.
Punjab And Haryana At Chandigarh · (2009) 13 STR 212
Central Excises and Salt Act, 1944 — Section 35G
High Courts01 Mar 2007
Shree Dewan Steels (India) Limited (in Liquidation) Vs Central Bank of India Central Bank of India Vs Shree Dewan Steels (India) Limited (in Liquidation)
Punjab And Haryana At Chandigarh · (2007) 139 CompCas 472 : (2008) 2 CompLJ 131
COMPANIES ACT, 1956 — Section 2, 4
High Courts01 Mar 2007Allowed
Narinderpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 405
Criminal Procedure Code, 1973 (CrPC) — Section 122, 427, 427(1), 482Penal Code, 1860 (IPC) — Section 302, 34, 382, 392, 394
High Courts28 Feb 2007
Paramjit Kaur and Others Vs Harbans Lal and Another
Punjab And Haryana At Chandigarh · (2007) 2 ACC 516 : (2007) 4 RCR(Civil) 188
Penal Code, 1860 (IPC) — Section 304A
High Courts28 Feb 2007Dismissed
Commissioner of Income Tax Vs Vinod Kumar Gupta
Punjab And Haryana At Chandigarh · (2007) 165 TAXMAN 225
Income Tax Act, 1961 — Section 143, 154, 256, 263
High Courts28 Feb 2007Allowed
Darshan Kumari and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) ACJ 1591 : (2007) 148 PLR 219 : (2008) 1 RCR(Civil) 693
Motor Vehicles Act, 1988 — Section 140