High Courts06 Mar 2007
Manjeet Singh @ Manoj and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 03 P&H CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 365, 384, 511
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 77 of 93
High Courts06 Mar 2007Dismissed
Sandeep Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2007) 03 P&H CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 34
High Courts06 Mar 2007
Gurmail Singh @ Mela Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 03 P&H CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 380, 411
High Courts06 Mar 2007
Gurbaj Singh alias Baja Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 22 CriminalCC 348
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts06 Mar 2007Dismissed
Amar Singh Vs Parveen Kumar
Punjab And Haryana At Chandigarh · (2007) 4 PLR 467
High Courts05 Mar 2007Allowed
Manphool (since deceased) and Jagan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 232
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts05 Mar 2007Dismissed
Balkar Singh and Others Vs Kehar Singh and Others
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 636 : (2007) 4 PLR 38 : (2007) 3 RCR(Civil) 443
High Courts05 Mar 2007Dismissed
Shiv Dayal Arora and Another Vs Smt. Renu Arora
Punjab And Haryana At Chandigarh · (2007) CriLJ 2972 : (2007) 3 RCR(Criminal) 10
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 181, 462Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts05 Mar 2007Dismissed
Surjit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 2 DMC 461 : (2007) 147 PLR 125
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302
High Courts05 Mar 2007
Mukhtiar Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 03 P&H CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts05 Mar 2007Allowed
Kamaljit @ Billa Vs Sohan Singh and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 135 : (2007) 3 RCR(Civil) 444 : (2007) 2 RCR(Rent) 28
High Courts05 Mar 2007Dismissed
Sat Pal Puri Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) CriLJ 3820 : (2007) 3 RCR(Criminal) 496
Punjab Municipal Corporation Act, 1976 — Section 36(1)(b)
High Courts05 Mar 2007Dismissed
Tulsi Devi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) CriLJ 1927 : (2007) 3 RCR(Criminal) 387
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50
High Courts05 Mar 2007Dismissed
Ashok Kumar Vs Om Prakash
Punjab And Haryana At Chandigarh · (2007) 146 PLR 418 : (2007) 1 RCR(Rent) 696
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 13(3A)
High Courts05 Mar 2007Dismissed
Sukhwinder Singh Vs Punjab National Bank
Punjab And Haryana At Chandigarh · (2007) 4 PLR 619(1)
High Courts02 Mar 2007Dismissed
Anil Kakria Vs Surjit Singh Nalwa and Others
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 689 : (2007) 5 RCR(Civil) 371
Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 19
High Courts02 Mar 2007Dismissed
Jai Kumar and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 03 P&H CK 0176
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 427, 504
High Courts02 Mar 2007Allowed
Shiv Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 283
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 326, 379, 406, 420
High Courts02 Mar 2007Dismissed
State of Haryana Vs Ajmer Singh etc.
Punjab And Haryana At Chandigarh · AIR 2007 P&H 103
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 173Penal Code, 1860 (IPC) — Section 307, 34, 452
High Courts02 Mar 2007Dismissed
Joginder and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 181 : (2007) CriLJ 1943 : (2007) 3 RCR(Criminal) 147
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 324, 34