High Courts28 Feb 2007
Tilak Raj Vs Baikunthi Devi (deceased) through LRs.and others
Punjab And Haryana At Chandigarh · (2007) 3 PLR 274
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 79 of 93
High Courts28 Feb 2007
Commissioner of Income Tax Vs Metalways (P) Ltd.
Punjab And Haryana At Chandigarh · (2007) 209 CTR 345 : (2007) 290 ITR 548
Income Tax Act, 1961 — Section 33B, 80HH, 80HHA, 80J
High Courts28 Feb 2007Dismissed
Arjan Singh and Others Vs Hari Singh and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 734 : (2007) 3 RCR(Civil) 50
High Courts28 Feb 2007Allowed
Janardhan Upadhyay Vs The State of Punjab
Punjab And Haryana At Chandigarh · AIR 2007 P&H 86
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 468, 469, 473Penal Code, 1860 (IPC) — Section 120B, 200, 204, 406, 408
High Courts28 Feb 2007
Resham Singh Vs Gurmail Singh and Another
Punjab And Haryana At Chandigarh · (2007) 147 PLR 625 : (2007) 3 RCR(Civil) 48
Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts28 Feb 2007Dismissed
Hardwari Lal Vs Hindustan Machine Tools Limited and Another
Punjab And Haryana At Chandigarh · (2007) 146 PLR 839
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 380, 411
High Courts28 Feb 2007Dismissed
Hardwari Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 767
Criminal Procedure Code, 1973 (CrPC) — Section 102, 313Penal Code, 1860 (IPC) — Section 148, 149, 323, 380, 427
High Courts27 Feb 2007
Sham Lal Vs Mohan Lal and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 533
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts27 Feb 2007Dismissed
Daya Nand (Through Jail) Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 02 P&H CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 302, 313, 376Penal Code, 1860 (IPC) — Section 201, 302, 376
High Courts26 Feb 2007
Rajasthan State Road Transport Corporation Vs Surjina @ Subhani and Others
Punjab And Haryana At Chandigarh · (2007) 2 ACC 750 : (2007) 4 RCR(Civil) 190
High Courts26 Feb 2007Dismissed
State of Punjab Vs Nachhattar Singh @ Bania
Punjab And Haryana At Chandigarh · (2007) 147 PLR 122 : (2007) 3 RCR(Criminal) 1040
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts26 Feb 2007Dismissed
State of Punjab Vs Harwinderpal Singh and Others
Punjab And Haryana At Chandigarh · (2007) 02 P&H CK 0058
Penal Code, 1860 (IPC) — Section 302, 324, 34
High Courts26 Feb 2007Dismissed
Smt. Usha Rani Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2007) 213 CTR 438 : (2008) 301 ITR 121 : (2007) 163 TAXMAN 423
Income Tax Act, 1961 — Section 148, 260A
High Courts23 Feb 2007Allowed
Ramji Singh Vs State of Haryana Crl. Appeal No. 1085-SB of 2002
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 452
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50
High Courts23 Feb 2007
Hari Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 432
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 304I
High Courts23 Feb 2007
Sukhwinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 02 P&H CK 0120
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155, 173, 482Penal Code, 1860 (IPC) — Section 148, 149, 186, 308, 323
High Courts23 Feb 2007Dismissed
Baljit and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 02 P&H CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 34
High Courts23 Feb 2007
Vinod Kumar and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 02 P&H CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 164, 281, 313Evidence Act, 1872 — Section 133, 24Penal Code, 1860 (IPC) — Section 201, 302, 34, 364, 365
High Courts23 Feb 2007
Gian Chand Vs Baldev Raj
Punjab And Haryana At Chandigarh · (2007) 3 ICC 568 : (2007) 2 PLR 212 : (2007) 3 RCR(Civil) 307
High Courts23 Feb 2007Dismissed
Malkiat Singh and Others Vs Panjab University and Others
Punjab And Haryana At Chandigarh · (2007) 02 P&H CK 0057