CourtKutchehry.com

COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2007

1,851 judgments · page 82 of 93

High Courts14 Feb 2007Dismissed

Raj Pal and Another Vs Bhim Sain

Punjab And Haryana At Chandigarh · (2007) 3 CivCC 694 : (2007) 3 RCR(Civil) 181 : (2007) 1 RCR(Rent) 624

East Punjab Urban Rent Restriction Act, 1949 — Section 9
Read judgment
High Courts14 Feb 2007Dismissed

Jaininder Jain Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2007) CriLJ 1970 : (2007) 2 RCR(Criminal) 272

Criminal Procedure Code, 1973 (CrPC) — Section 198, 249, 256, 288, 302Penal Code, 1860 (IPC) — Section 120B, 323, 342, 365, 383
Read judgment
High Courts14 Feb 2007Dismissed

State of Punjab Vs Gurnam Singh and Others

Punjab And Haryana At Chandigarh · (2007) 02 P&H CK 0060

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 157, 313Penal Code, 1860 (IPC) — Section 302, 307, 34
Read judgment
High Courts13 Feb 2007

Sucha Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2007) CriLJ 1912 : (2007) 2 RCR(Criminal) 410

Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 12, 5
Read judgment
High Courts12 Feb 2007Dismissed

Hem Chander and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2007) 147 PLR 116 : (2007) 3 RCR(Criminal) 1034

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 113BHindu Marriage Act, 1955 — Section 13
Read judgment