High Courts30 Oct 2007Dismissed
Lakhi Ram Vs Hawa Singh and Others
Punjab And Haryana At Chandigarh · (2007) 10 P&H CK 0034
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 18 of 93
High Courts30 Oct 2007
Commr. of C. Ex., Jalandhar Vs International Tractors Ltd.
Punjab And Haryana At Chandigarh · (2011) 272 ELT 190 : (2012) 27 STR 205 : (2013) 38 STT 99
Central Excises and Salt Act, 1944 — Section 35C(2A), 35G
High Courts30 Oct 2007
Balwinder Kumar Vs Madan Mohan and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 635 : (2008) 1 RCR(Civil) 224 : (2007) 2 RCR(Rent) 701
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(i)
High Courts30 Oct 2007Dismissed
Knittex Overseas Pvt. Ltd. Vs State Bank of Patiala and Others
Punjab And Haryana At Chandigarh · AIR 2008 P&H 59 : (2008) 149 PLR 143 : (2008) 2 RCR(Civil) 333
Banking Regulation Act, 1949 — Section 21, 35, 35AConstitution of India, 1950 — Article 226Reserve Bank of India Act, 1934 — Section 21, 3
High Courts29 Oct 2007Dismissed
Banta Singh Vs Sher Singh
Punjab And Haryana At Chandigarh · (2008) 149 PLR 792 : (2008) 1 RCR(Civil) 644
High Courts29 Oct 2007Dismissed
Jagat Singh and Others Vs Sri Kishan Dass and Others
Punjab And Haryana At Chandigarh · (2008) 1 CivCC 444 : (2008) 149 PLR 67 : (2008) 2 RCR(Civil) 106
Limitation Act, 1963 — Article 65
High Courts29 Oct 2007Dismissed
Commissioner of C. Ex., Ludhiana Vs Best Dyeing
Punjab And Haryana At Chandigarh · (2011) 271 ELT 518
Central Excises and Salt Act, 1944 — Section 35B(3), 37C
High Courts29 Oct 2007Dismissed
Avjinder Singh Sibia Vs S. Prakash Singh Badal and Others
Punjab And Haryana At Chandigarh · AIR 2008 P&H 67 : (2008) 1 RCR(Civil) 257
Constitution of India, 1950 — Article 11, 14, 16, 213, 222
High Courts29 Oct 2007
Harmanbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 10 P&H CK 0122
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 148, 149, 186, 189
High Courts29 Oct 2007
R.L. Sodhi Vs H.M.T. Limited and Others
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Civil) 632
Constitution of India, 1950 — Article 227Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 15, 3
High Courts29 Oct 2007
Bhupindra Gram Udyog Samiti (Regd.) and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2008) 150 PLR 693 : (2008) 2 RCR(Civil) 340
Central Sales Tax Act, 1956 — Section 8
High Courts29 Oct 2007Dismissed
C.D. Shad and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 10 P&H CK 0101
High Courts29 Oct 2007Dismissed
Giani Ram and Others Vs Ompati and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 811 : (2008) 1 RCR(Civil) 619
Punjab Land Revenue Act, 1887 — Section 118(2)
High Courts29 Oct 2007
Sukhwant Kaur Vs Harinderpal Singh
Punjab And Haryana At Chandigarh · (2007) 2 FJCC 481 : (2008) 1 HLR 317 : (2008) 2 Marr.LJ 594 : (2008) 1 RCR(Civil) 666
High Courts29 Oct 2007Dismissed
Paradise Transporters Private Ltd. and Others Vs Partap Singh and Others
Punjab And Haryana At Chandigarh · (2007) 10 P&H CK 0029
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 16, Order 21 Rule 13
High Courts19 Oct 2007
Maninder Kaur Vs Gurinder Singh Dhillon
Punjab And Haryana At Chandigarh · (2008) 149 PLR 62
Contempt of Courts Act, 1971 — Section 12Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 120B, 376, 406, 420, 498A
High Courts19 Oct 2007Dismissed
Mohan Lal Vs Amrik Singh and Others
Punjab And Haryana At Chandigarh · (2008) 2 CivCC 380 : (2008) 149 PLR 137 : (2008) 1 RCR(Civil) 225 : (2007) 2 RCR(Rent) 686
Civil Procedure Code, 1908 (CPC) — Section 9Evidence Act, 1872 — Section 105, 111, 116Transfer of Property Act, 1882 — Section 10
High Courts19 Oct 2007Dismissed
Narender Mohan Vs Hari Ram and Others
Punjab And Haryana At Chandigarh · (2008) 150 PLR 687 : (2008) 2 RCR(Civil) 69
Evidence Act, 1872 — Section 91, 92Specific Relief Act, 1963 — Section 20
High Courts19 Oct 2007Allowed
State of Haryana Vs Prem Singh and Another
Punjab And Haryana At Chandigarh · (2007) 10 P&H CK 0110
Evidence Act, 1872 — Section 106Industrial Disputes Act, 1947 — Section 25F
High Courts19 Oct 2007Dismissed
Sukhbir Singh Vs Ranbir Singh and Another
Punjab And Haryana At Chandigarh · (2007) 10 P&H CK 0106
Registration Act, 1908 — Section 17