High Courts01 Nov 2007Dismissed
Lakshmi Polyfab Vs Union Territory of Chandigarh and Another
Punjab And Haryana At Chandigarh · (2007) 10 VST 591
Punjab Value Added Tax Act, 2005 — Section 16, 68, 8, 85
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 17 of 93
High Courts01 Nov 2007
Dinesh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 128
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324
High Courts31 Oct 2007Dismissed
Parkash alias Ghamandi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 823
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 354, 452
High Courts31 Oct 2007Dismissed
Gobinder Singh Vs Jaspal Kaur and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 69
High Courts31 Oct 2007Dismissed
Food Corporation of India and Others Vs Presiding Officer, Central Govt. Industrial Tribunal-Cum-Labour Court-I and Others
Punjab And Haryana At Chandigarh · (2008) 116 FLR 694 : (2008) 2 LLJ 434 : (2008) 149 PLR 101 : (2008) 2 RCR(Civil) 219
Constitution of India, 1950 — Article 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 12, 23, 24, 25Industrial Disputes Act, 1947 — Section 10, 2, 25F
High Courts31 Oct 2007
Tek Chand Behal and Another Vs Khem Chand and Others
Punjab And Haryana At Chandigarh · (2008) ACJ 421
Motor Vehicles Act, 1988 — Section 1, 140, 15, 168, 173
High Courts31 Oct 2007Allowed
Chandu Ram and Another Vs Municipal Committee
Punjab And Haryana At Chandigarh · (2008) 149 PLR 796 : (2008) 1 RCR(Civil) 630
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts31 Oct 2007
Raju Vs Lalitpal Singh
Punjab And Haryana At Chandigarh · (2008) 1 ICC 740 : (2008) 1 LLR 119 : (2008) 1 RCR(Civil) 831
High Courts31 Oct 2007
Kirpal Singh and another Vs Vipin Kumar
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Civil) 669
High Courts31 Oct 2007
Ganga Singh Vs Mewa Singh
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Civil) 664
High Courts31 Oct 2007
Court on its own motion Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 10 P&H CK 0064
High Courts31 Oct 2007
Punjab Tractors Limited Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2008) 117 FLR 554 : (2008) 149 PLR 342
Evidence Act, 1872 — Section 101, 102Industrial Disputes Act, 1947 — Section 10, 2, 33
High Courts31 Oct 2007Dismissed
Amrik Singh Vs Smt. Surjit Kaur and Others
Punjab And Haryana At Chandigarh · (2008) 3 PLR 5 : (2008) 2 RCR(Civil) 465
High Courts30 Oct 2007
Tarlok Singh, B.N. Mathur, General Manager and Another Vs B.N. Mathur, General Manager and Another
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 917
Administrative Tribunals Act, 1985 — Section 14, 17Constitution of India, 1950 — Article 215, 226, 227, 323A, 323B
High Courts30 Oct 2007
Tarlok Singh Vs B.N. Mathur, General Manager and Another
Punjab And Haryana At Chandigarh · (2008) 2 PLR 346 : (2008) 3 RCR(Civil) 248 : (2008) 3 RCR(Civil) 73
Administrative Tribunals Act, 1985 — Section 17
High Courts30 Oct 2007Dismissed
Parkash Agro Industries Vs Dy. Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 316 ITR 149
Income Tax Act, 1961 — Section 260ALimitation Act, 1963 — Section 5
High Courts30 Oct 2007
Lal Kumar Vs Surinder Kumar Garg and Another
Punjab And Haryana At Chandigarh · (2007) 10 P&H CK 0107
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(c)
High Courts30 Oct 2007Dismissed
Sanjeev Kumar and Others Vs Shri Narinderjit Singh and Others
Punjab And Haryana At Chandigarh · (2007) 10 P&H CK 0068
High Courts30 Oct 2007Dismissed
Ranjit Singh and Others Vs Rali Kaur and Others
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Civil) 642
Limitation Act, 1963 — Section 5
High Courts30 Oct 2007
Jagtar Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 10 P&H CK 0053