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Punjab And Haryana At Chandigarh judgments, 2007

1,851 judgments · page 15 of 93

High Courts06 Nov 2007Dismissed

Smt. Krishna Vs Brij Lal

Punjab And Haryana At Chandigarh · (2007) 11 P&H CK 0134

Criminal Procedure Code, 1973 (CrPC) — Section 125, 378(4)Penal Code, 1860 (IPC) — Section 34, 406, 498A
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High Courts06 Nov 2007Allowed

Chaman Lal Goyal Vs Kaur Singh

Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 377

Constitution of India, 1950 — Article 341, 341(1), 366, 366(24)Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 500, 504, 506
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High Courts06 Nov 2007

Resham Singh Vs Union of India (UOI) and Another

Punjab And Haryana At Chandigarh · (2008) 149 PLR 621 : (2008) 1 RCR(Civil) 11 : (2008) 1 RCR(Civil) 131 : (2008) 1 RCR(Criminal) 158 : (2008) 1 RCR(Rent) 54

General Clauses Act, 1897 — Section 21Passports Act, 1967 — Section 5Registration of Births and Deaths Act, 1969 — Section 16, 7
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High Courts06 Nov 2007Dismissed

Raghbir Singh alias Nadar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 623

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 327Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15Penal Code, 1860 (IPC) — Section 354, 376, 376A, 376B, 376C
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High Courts06 Nov 2007Allowed

Jaswinder Kaur Vs State of Punjab

Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 709

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 323, 325, 406, 447, 498A
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High Courts06 Nov 2007Dismissed

Pawan Kumar Vs Aruna Rani

Punjab And Haryana At Chandigarh · (2008) 1 CivCC 340 : (2009) 149 PLR 628 : (2008) 1 RCR(Civil) 381

Civil Procedure Code, 1908 (CPC) — Section 125Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 11, 13, 23
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