High Courts05 Nov 2007
Ex. Head Constable Tara Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 11 P&H CK 0123
Constitution of India, 1950 — Article 311Penal Code, 1860 (IPC) — Section 323, 354
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 16 of 93
High Courts05 Nov 2007Dismissed
Balraj Antil Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 286 : (2008) 2 RCR(Civil) 640
Constitution of India, 1950 — Article 226
High Courts05 Nov 2007Dismissed
Sunil Kumar Nandu Vs Sh. Jagdeep Nidan and Others Jagdeep Nidan Vs The Haryana Public Service Commission and Another
Punjab And Haryana At Chandigarh · (2007) 11 P&H CK 0098
High Courts05 Nov 2007Dismissed
Punjab State and Others Vs Rajinder Singh
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Civil) 726
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 14Forest (Conservation) Act, 1980 — Section 2
High Courts05 Nov 2007Dismissed
New India Assurance Company, Branch Towers Vs Smt. Neelam Rani and Others
Punjab And Haryana At Chandigarh · (2007) 11 P&H CK 0066
Employees Compensation Act, 1923 — Section 4, 4A
High Courts05 Nov 2007
Paramjit Singh Goraya Vs Bar Council of India and Others
Punjab And Haryana At Chandigarh · AIR 2008 P&H 54 : (2008) 150 PLR 702 : (2008) 2 RCR(Civil) 388 : (2008) 2 RCR(Civil) 196
Advocates Act, 1961 — Section 2, 24, 28, 35, 49Constitution of India, 1950 — Article 14, 19, 21, 226, 227
High Courts05 Nov 2007
Lakhwinder Singh alias Kamal Vs Vivek Rani and Another
Punjab And Haryana At Chandigarh · (2008) 149 PLR 211
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts05 Nov 2007Dismissed
Dharambir and Others Vs Omaxe Housing and Developers Ltd. and Another
Punjab And Haryana At Chandigarh · (2007) 11 P&H CK 0009
High Courts05 Nov 2007Dismissed
Gurdial Singh, Joginder Singh and Tarsem Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 11 P&H CK 0005
High Courts05 Nov 2007Dismissed
Punjab Wakf Board Vs Murti Hanuman Jai
Punjab And Haryana At Chandigarh · (2009) 154 PLR 40 : (2008) 1 RCR(Civil) 736
Administration of Evacuee Property Act, 1950 — Section 11, 2Civil Procedure Code, 1908 (CPC) — Section 100, 96Waqf Act, 1995 — Section 3
High Courts02 Nov 2007Dismissed
Ram Phal and Others Vs Smt. Giano
Punjab And Haryana At Chandigarh · (2007) 11 P&H CK 0126
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts02 Nov 2007Allowed
Sukhdev Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 503
Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 — Section 15Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42, 50
High Courts02 Nov 2007Dismissed
Ram Parkash and Others Vs Kashmiri Lal Malhotra and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 215
High Courts02 Nov 2007Dismissed
Commissioner of Income Tax-III Vs Lakhbir Singh
Punjab And Haryana At Chandigarh · (2007) 11 P&H CK 0061
Income Tax Act, 1961 — Section 132, 158BC, 158BFA, 260A
High Courts02 Nov 2007Dismissed
Atma Tube Products Ltd. Vs Debt Recovery Appellate Tribunal and Another
Punjab And Haryana At Chandigarh · (2008) 149 PLR 221 : (2008) 2 RCR(Civil) 360
Constitution of India, 1950 — Article 226Negotiable Instruments Act, 1881 (NI) — Section 138Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 17, 36
High Courts02 Nov 2007Allowed
K.N. Dwivedi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 1033
Insecticides Act, 1968 — Section 17, 18, 24(4), 29, 3(1)
High Courts01 Nov 2007Dismissed
Fix and Fit Tools International Vs Punjab Financial Corporation and Another
Punjab And Haryana At Chandigarh · (2008) 149 PLR 239
State Financial Corporations Act, 1951 — Section 29
High Courts01 Nov 2007
Sukhdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 11 P&H CK 0127
Constitution of India, 1950 — Article 21Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 37
High Courts01 Nov 2007Dismissed
Commissioner of Central Excise Vs Alcatel Modi Network System Limited
Punjab And Haryana At Chandigarh · (2008) 221 ELT 358 : (2008) 12 STT 140
Central Excises and Salt Act, 1944 — Section 11BConstitution of India, 1950 — Article 265, 35G
High Courts01 Nov 2007
Commissioner of Income Tax Vs Chandigarh Industrial and General Development Corporation Ltd.
Punjab And Haryana At Chandigarh · (2008) 214 CTR 211 : (2009) 319 ITR 85
Income Tax Act, 1961 — Section 256, 3, 4