High Courts16 Oct 2007Dismissed
Ram Kumar Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2007) 10 P&H CK 0092
Prevention of Corruption Act, 1988 — Section 13, 7
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 20 of 93
High Courts16 Oct 2007
Darshan Singh Vs Jagraj Singh
Punjab And Haryana At Chandigarh · (2008) 1 HLR 246 : (2008) 1 LLR 425 : (2008) 1 Marr.LJ 74 : (2008) 1 RCR(Civil) 702
High Courts16 Oct 2007
Amarjit Singh Vs C.B.I.
Punjab And Haryana At Chandigarh · (2007) 10 P&H CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 161, 377, 386, 401Penal Code, 1860 (IPC) — Section 120B, 201, 302, 324, 34
High Courts16 Oct 2007Dismissed
Budhewal Co-operative Sugar Mills Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2008) 215 CTR 152 : (2009) 316 ITR 461
Civil Procedure Code, 1908 (CPC) — Section 151Income Tax Act, 1961 — Section 143, 260A
High Courts16 Oct 2007Dismissed
Lakha Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 10 P&H CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42, 50, 61
High Courts16 Oct 2007Allowed
J.C. Khandelwal and Others Vs M/s. Mittal Cotton Ginning and Processing Factory
Punjab And Haryana At Chandigarh · (2008) 1 CivCC 482 : (2008) 1 RCR(Criminal) 362
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts15 Oct 2007Dismissed
Gurdwara Shahid Baba Sangat Singh Vs Smt. Surinder Kaur and Others
Punjab And Haryana At Chandigarh · (2008) 2 CivCC 430 : (2008) 149 PLR 817 : (2008) 1 RCR(Civil) 817
High Courts15 Oct 2007Dismissed
Harminder Singh and Another Vs Punjab and Sind Bank
Punjab And Haryana At Chandigarh · AIR 2008 P&H 39 : (2007) 4 PLR 754 : (2008) 2 RCR(Civil) 399
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226, 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13
High Courts15 Oct 2007Dismissed
Rajesh Lamba Vs Brijendera Singh and Others
Punjab And Haryana At Chandigarh · (2007) 10 P&H CK 0078
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Registration Act, 1908 — Section 13, 71, 76
High Courts15 Oct 2007Dismissed
Rekha Rani Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 10 P&H CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 363, 366, 506
High Courts15 Oct 2007Dismissed
State of Haryana Vs Om Singh and Another
Punjab And Haryana At Chandigarh · (2007) 10 P&H CK 0075
Penal Code, 1860 (IPC) — Section 304B, 306, 34, 498A
High Courts15 Oct 2007Dismissed
Moti Ram Vs Mahender Singh and Others
Punjab And Haryana At Chandigarh · (2008) 151 PLR 54 : (2008) 1 RCR(Civil) 649
Specific Relief Act, 1963 — Section 19Transfer of Property Act, 1882 — Section 41
High Courts15 Oct 2007
Mastan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 10 P&H CK 0065
Penal Code, 1860 (IPC) — Section 323, 324, 325, 332, 34Probation of Offenders Act, 1958 — Section 4
High Courts15 Oct 2007Dismissed
Dabwali Transport Co. Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2008) 295 ITR 383 : (2008) 168 TAXMAN 57
Income Tax Act, 1961 — Section 260A
High Courts15 Oct 2007Dismissed
FCS Software Solutions Ltd. Vs LA Medical Devices Ltd. (In Liquidation) and Others
Punjab And Haryana At Chandigarh · (2008) 144 CompCas 388 : (2009) 90 SCL 184
Companies Act, 1956 — Section 483
High Courts15 Oct 2007Dismissed
Jagdish Singh Walia and Another Vs Khalsa Higher Secondary School, Batala
Punjab And Haryana At Chandigarh · (2007) 10 P&H CK 0032
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts15 Oct 2007
Dharmender and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 10 P&H CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 173, 48
High Courts13 Oct 2007Dismissed
Jugal Kishore and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2007) 10 P&H CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts12 Oct 2007Dismissed
Tejvir Vs Bimla and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 352 : (2008) 3 RCR(Civil) 421
High Courts12 Oct 2007Allowed
Onkar Singh and Another Vs Karnail Singh and Others
Punjab And Haryana At Chandigarh · (2008) 3 CivCC 423 : (2008) 151 PLR 67 : (2008) 1 RCR(Civil) 710 : (2007) 2 RCR(Rent) 704