High Courts09 Oct 2007Allowed

Rajiv Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 775

Criminal Procedure Code, 1973 (CrPC) — Section 313, 319, 394Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts08 Oct 2007Dismissed

Krishan Lal Sood Vs Sharda Sharma

Punjab And Haryana At Chandigarh · (2008) 149 PLR 627 : (2008) 1 RCR(Civil) 253 : (2008) 1 RCR(Rent) 2

East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts05 Oct 2007Dismissed

Jagdish Vs Rajwanti

Punjab And Haryana At Chandigarh · AIR 2008 P&H 27 : (2008) 2 CivCC 127 : (2008) 149 PLR 702 : (2008) 1 RCR(Civil) 677

Registration Act, 1908 — Section 17