High Courts01 Aug 2006Dismissed
Rakesh Kumar Sharma and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0281
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 60 of 117
High Courts01 Aug 2006Dismissed
Smt. Kusum Sharma Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2008) 303 ITR 389
Income Tax Act, 1961 — Section 143(1)
High Courts01 Aug 2006
The Commissioner of Income Tax Vs Shri Chanchal Ram
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0272
Income Tax Act, 1961 — Section 271(1)
High Courts01 Aug 2006Allowed
State of Punjab and Others Vs Banarsi Dass
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0271
Limitation Act, 1963 — Section 5
High Courts01 Aug 2006Dismissed
Balbir Singh and Another Vs State of Punjab Gursewak Singh Vs Balbir Singh and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0270
Penal Code, 1860 (IPC) — Section 302, 304, 323, 324, 34
High Courts01 Aug 2006Dismissed
Sarda Solvent Extractions Pvt. Ltd. Vs Haryana Financial Corporation and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0265
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2State Financial Corporations Act, 1951 — Section 29
High Courts01 Aug 2006
Kuldip Kaur Vs Mohinder Singh Mangat and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0259
High Courts01 Aug 2006Dismissed
Kirpal Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0258
High Courts01 Aug 2006Allowed
Jitesh Kumar Dembla Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0257
Haryana Compassionate Assistance to the Dependents of Deceased Government Employees Rules, 2003 — Rule 18, 3
High Courts01 Aug 2006
Leela Wati Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0256
High Courts01 Aug 2006Dismissed
Punjab State Warehousing Corporation Vs Kiran Singh and Others The Managing Director, Punjab State Warehousing Corporation Vs Kiran Singh and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0229
High Courts01 Aug 2006Dismissed
Upender Kumar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0190
High Courts01 Aug 2006
Surinder Pal Singh and Another Vs Shri D.S. Bains
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0149
High Courts01 Aug 2006
Kiran Kapoor Vs HUDA and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0091
High Courts01 Aug 2006
Zora Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0077
Penal Code, 1860 (IPC) — Section 324, 326
High Courts01 Aug 2006
Bagha Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 631
Penal Code, 1860 (IPC) — Section 307, 324
High Courts01 Aug 2006
Ramesh Chander Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 439 : (2007) 1 RCR(Criminal) 245
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Aug 2006Dismissed
Sadhu Singh and Others Vs Thakardawara Bhagwan Narainji
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 344 : (2007) 5 RCR(Civil) 287
High Courts01 Aug 2006Dismissed
Haryana Land Reclamation and Development Corpn. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2007) 159 TAXMAN 271
Income Tax Act, 1961 — Section 142, 143, 14A, 32
High Courts01 Aug 2006Dismissed
Haryana Land Reclamation and Development Corpn. Vs Commissioner of Income Tax, Panchkula
Punjab And Haryana At Chandigarh · (2007) 159 TAXMAN 271
Income Tax Act, 1961 — Section 142(1), 143(1)(a), 143(2), 14A, 32