High Courts02 Aug 2006Dismissed
Kulwant Singh and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 268
Penal Code, 1860 (IPC) — Section 397
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 59 of 117
High Courts02 Aug 2006Dismissed
Sant Ram Vs Smt. Raj Bhardwaj
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0043
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts02 Aug 2006
Ravinder Kaur and Another Vs Roop Lal and Others
Punjab And Haryana At Chandigarh · (2007) 2 ACC 559 : (2008) ACJ 624 : (2006) 4 RCR(Civil) 329
High Courts02 Aug 2006
Balbir Singh and another Vs Paramjit Singh and others
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 417
High Courts01 Aug 2006Allowed
Ramesh Chander Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 351
Criminal Procedure Code, 1973 (CrPC) — Section 320(6), 320(8), 401Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts01 Aug 2006Allowed
Gursharan Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0402
High Courts01 Aug 2006Dismissed
Hari Krishan Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0384
High Courts01 Aug 2006
Dev Raj Arya and Others Vs Shri Raj Kumar, IAS and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0383
High Courts01 Aug 2006
Tirath Singh Vs Shri Jagdish Singh and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0382
High Courts01 Aug 2006Dismissed
Anju Rani Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 327
Constitution of India, 1950 — Article 226
High Courts01 Aug 2006Dismissed
Nanak Chand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0374
Haryana Civil Services (Punishment and Appeal) Rules, 1987 — Rule 7
High Courts01 Aug 2006
Khushia @ Happy Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0373
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 394
High Courts01 Aug 2006Dismissed
Balwinder Kaur and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0371
High Courts01 Aug 2006Dismissed
Haryana Land Reclamation and Development Corporation Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2007) 209 CTR 350 : (2008) 302 ITR 218
Income Tax Act, 1961 — Section 142, 143, 14A, 32
High Courts01 Aug 2006Allowed
Dinesh Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 323
Criminal Procedure Code, 1973 (CrPC) — Section 46Penal Code, 1860 (IPC) — Section 323, 324, 34, 436, 437
High Courts01 Aug 2006Dismissed
Ombir and Another Vs Mohinder and Others
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 228 : (2006) 4 RCR(Civil) 798
High Courts01 Aug 2006Dismissed
Uniroyal Textile Industries Ltd. Vs Commissioner of Customs, Group V-A, Air Cargo
Punjab And Haryana At Chandigarh · (2006) 203 ELT 45
Customs Act, 1962 — Section 128, 130, 28
High Courts01 Aug 2006
Harwinder Singh and Another Vs Ms. Tejinder Kaur and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0334
High Courts01 Aug 2006Dismissed
Sushil Kumar Vs Staff Selection Commission Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 557 : (2007) 1 SLJ 326
Constitution of India, 1950 — Article 14, 16(1), 16(4B), 226
High Courts01 Aug 2006
Manjeet Singh Vs Gurmeet Kaur
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Civil) 351
Hindu Marriage Act, 1955 — Section 24, 25