High Courts03 Aug 2006Dismissed
The Haryana State Agriculture Marketing Board Vs Labour Court-cum-Industrial Tribunal and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0393
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 57 of 117
High Courts03 Aug 2006
Rattan Singh Vs Iqbal Singh
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0379
High Courts03 Aug 2006
Baldev Singh Rajan Vs Shri S.S. Sinha and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0364
High Courts03 Aug 2006
Renu Bala and Others Vs Ashok Kumar Sachdeva and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0357
High Courts03 Aug 2006Dismissed
R.S. Enterprises Vs Commissioner of Central Excise and Another
Punjab And Haryana At Chandigarh · (2006) 203 ELT 373
Central Excise (Amendment) Rules, 1994 — Rule 96ZP(3)Central Excises and Salt Act, 1944 — Section 3A
High Courts03 Aug 2006
Partap Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0324
High Courts03 Aug 2006
Inderjit Singh Vs Oriental Insurance Co.and others
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 450
High Courts03 Aug 2006
Kawalinder Singh Thekedar and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2007) 3 PLR 390 : (2007) 1 RCR(Civil) 312
High Courts03 Aug 2006
Darshan Singh Vs Darshana Devi
Punjab And Haryana At Chandigarh · (2007) 1 PLR 453
High Courts03 Aug 2006
Commissioner Central Excise Vs KC Alloys and Steel Castings
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0274
Central Excise Rules, 1944 — Rule 96ZO(3), 96ZQ(5)Central Excises and Salt Act, 1944 — Section 11AC, 3A, 3A(4)Constitution of India, 1950 — Article 14, 21
High Courts03 Aug 2006
Harjinder Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0264
High Courts03 Aug 2006Dismissed
Labh Singh and Another Vs Superintending Canal Officer and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 576
High Courts03 Aug 2006Dismissed
Jai Pal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 417
Constitution of India, 1950 — Article 226Haryana Civil Services (Punishment and Appeal) Rules, 1987 — Rule 9
High Courts03 Aug 2006Dismissed
Pargat Singh Vs Food Corporation of India and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0253
High Courts03 Aug 2006Allowed
Mrs. Krishna Goyal Vs Hon'ble High Court of Punjab and Haryana
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0252
Punjab Civil Services Rules — Rule 2.48, 4.14(1), 4.14(2), 4.4
High Courts03 Aug 2006Allowed
Surender Kumar Vs Vishal Gupta
Punjab And Haryana At Chandigarh · (2007) 145 PLR 399 : (2006) 4 RCR(Civil) 836 : (2006) 2 RCR(Rent) 559
High Courts03 Aug 2006Dismissed
Labh Singh and Another Vs Superintending Canal Officer
Punjab And Haryana At Chandigarh · (2007) 147 PLR 576 : (2007) 3 RCR(Civil) 316
High Courts03 Aug 2006Dismissed
Satya Wati Vs Inderpal
Punjab And Haryana At Chandigarh · (2007) 145 PLR 297 : (2006) 4 RCR(Civil) 732 : (2006) 2 RCR(Rent) 465
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(ii)
High Courts03 Aug 2006Dismissed
Mohit Batra Vs Shalu
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 317 : (2006) 4 RCR(Civil) 452
Evidence Act, 1872 — Section 64, 65
High Courts02 Aug 2006Allowed
Karnail Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 513 : (2006) 4 RCR(Criminal) 714
Penal Code, 1860 (IPC) — Section 302, 34